High Courts06 Jun 1910
Asad Ali Mollah Vs Haidar Ali
Calcutta High Court · (1911) ILR (Cal) 13
Civil Procedure Code, 1882 — Section 232, 266Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Transfer of Property Act, 1882 — Section 6
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,812 of 3,203
High Courts06 Jun 1910
Sheikh Asad Ali Molla and Another Vs Sheikh Haider Ali and Others
Calcutta High Court · 6 Ind. Cas. 826
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts04 Jun 1910
Hari Dasi Debi Vs Dharaj Chandra Bose and Others
Calcutta High Court · 7 Ind. Cas. 43
High Courts03 Jun 1910Dismissed
Emperor Vs Pramatha Nath Bose
Calcutta High Court · (1910) ILR (Cal) 878
Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 193
High Courts03 Jun 1910
Keshab Lal Nag Majumdar Vs Madhu Sudan Pal Kundu and Others
Calcutta High Court · 6 Ind. Cas. 685
Bengal Tenancy Act, 1885 — Section 10, 11, 155Transfer of Property Act, 1882 — Section 10, 12
High Courts03 Jun 1910Dismissed
Deputy Superintendent and Remembrancer of Legal Affairs Vs Promotho Nath Bose
Calcutta High Court · (1910) 06 CAL CK 0012
High Courts03 Jun 1910
Charles Walter George Cox Vs Emily Florence Cox
Calcutta High Court · 47 Ind. Cas. 510
Divorce Act, 1869 — Section 11
High Courts02 Jun 1910
In Re: Parasea Collieries Ltd.
Calcutta High Court · (1910) ILR (Cal) 629
Stamp Act, 1899 — Section 57(1)
High Courts02 Jun 1910
Baijnath Goenka Vs Rani Sashirama Kumari
Calcutta High Court · 7 Ind. Cas. 789
High Courts01 Jun 1910
In Re: Halima Khatun
Calcutta High Court · (1910) ILR (Cal) 870
Trustees and Mortgagees Powers Act, 1866 — Section 45
High Courts01 Jun 1910
Adhar Chandra Dutt and Another Vs Kirtibash Bairagee and Others
Calcutta High Court · 6 Ind. Cas. 638
High Courts01 Jun 1910
In Re: Waqf executed by Halima Khatoon
Calcutta High Court · 7 Ind. Cas. 33
Letters Patent Act, 1865 — Section 18
High Courts01 Jun 1910
Mir Eusuff Ali and Others Vs Panchanan Chatterjee
Calcutta High Court · 6 Ind. Cas. 842
High Courts01 Jun 1910
Ghanashyam Misser Vs Kumar Kalanund Singh and Another
Calcutta High Court · 6 Ind. Cas. 790
Bengal Tenancy Act, 1885 — Section 50
High Courts31 May 1910
Sakina Bibee Vs Mahomed Ishak
Calcutta High Court · (1910) ILR (Cal) 839
Probate and Administration Act, 1881 — Section 4Succession Act, 1865 — Section 187
High Courts30 May 1910Dismissed
Gopal Saran Narain Singh, Decree-holder Vs Sheikh Md. Ahsan Auction-purchaser
Calcutta High Court · (1910) 05 CAL CK 0057
High Courts30 May 1910
Nibaran Chandra Banerjee Vs S.C. Mukherjee
Calcutta High Court · 6 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Section 57Limitation Act, 1963 — Section 14
High Courts27 May 1910
Niladri Mahanti and Others Vs Bichitranand Roy and Others
Calcutta High Court · 6 Ind. Cas. 605