High Courts23 May 1910
W.M. Grant Vs Ram Rakhar Bhagat
Calcutta High Court · 6 Ind. Cas. 501
Bengal Tenancy Act, 1885 — Section 105, 109(3)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,814 of 3,203
High Courts22 May 1910
Sarba Sundari Dasi Vs Harendra Lal Roy Chowdhury
Calcutta High Court · 7 Ind. Cas. 490
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1882 — Section 280, 283A, 310
High Courts19 May 1910
Lakhatullah Sheikh and Others Vs Bishambar Roy
Calcutta High Court · 6 Ind. Cas. 577
Evidence Act, 1872 — Section 92
High Courts19 May 1910
Nityamoni Dasi and Others Vs Gokul Chandra Sen and Others
Calcutta High Court · 9 Ind. Cas. 210
High Courts17 May 1910
Shama Bibi Vs Chairman of Baranagore Municipality
Calcutta High Court · 6 Ind. Cas. 675
Bengal Municipal Act, 1884 — Section 218, 363
High Courts17 May 1910Dismissed
Rajendra Kumar Bose Vs Gangaram Koyal
Calcutta High Court · (1910) ILR (Cal) 856
High Courts17 May 1910
Rajendra Kumar Bose Vs Gangaram Koyal and Others
Calcutta High Court · 6 Ind. Cas. 472
High Courts16 May 1910
Hari Ballabh Rai and Others Vs Gopal Lal Singh
Calcutta High Court · 6 Ind. Cas. 577a
High Courts16 May 1910
Panchanan Bose Vs Chandi Charan Misra
Calcutta High Court · (1910) ILR (Cal) 808
Registration Act, 1908 — Section 17(d), 17(h)
High Courts16 May 1910
Tara Sundari Debi Vs Khedan Lal Sahu and Others
Calcutta High Court · 7 Ind. Cas. 980
High Courts16 May 1910
Gopala Roy Vs Ram Kishen Thakur and Others
Calcutta High Court · 6 Ind. Cas. 450
Estates Partition Act, 1897 — Section 64, 65
High Courts16 May 1910
Panchanan Basu and Others Vs Chandi Charan Misra and Others
Calcutta High Court · 6 Ind. Cas. 443
Registration Act, 1908 — Section 17(d), 17(h)
High Courts16 May 1910Dismissed
Anu Sheikh Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 812
Criminal Procedure Code, 1898 (CrPC) — Section 145, 350
High Courts16 May 1910
Prayag Narain Kafri and Others Vs Chedi Rai and Others
Calcutta High Court · 7 Ind. Cas. 979
High Courts16 May 1910
Khiroda Kanta Roy and Others Vs Krishna Das Laha and Others
Calcutta High Court · 6 Ind. Cas. 467
Limitation Act, 1963 — Article 138
High Courts16 May 1910
Upendra Mohan Das Gupta Vs Rajah Jyoti Prosad Singh Deo
Calcutta High Court · 6 Ind. Cas. 386
High Courts13 May 1910
Sita Nath Roy Vs Hare Krishna Sahu and Others
Calcutta High Court · 6 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, Order 43 Rule 1(j), 47
High Courts13 May 1910
Karnodhar Haldar Vs Hari Prosad Rai Chowdhury and Others
Calcutta High Court · 6 Ind. Cas. 444
Specific Relief Act, 1877 — Section 54, 56