High Courts04 May 1910
Bejoy Chand Mahatap Bahadur Zemindar Vs P.K. Mozumdar--Patnidar
Calcutta High Court · 9 Ind. Cas. 582
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,816 of 3,203
High Courts04 May 1910
Harendra Lal Roy Vs Purna Chandra Chatterjee and Others
Calcutta High Court · 14 Ind. Cas. 368
High Courts04 May 1910
Jadu Nath Bose Vs Srimati Prem Moni Dasi
Calcutta High Court · 6 Ind. Cas. 414
High Courts03 May 1910
Raghu Nath Das and Others Vs Collector of Dacca
Calcutta High Court · 6 Ind. Cas. 457
Land Acquisition Act, 1894 — Section 18, 6(1)
High Courts03 May 1910
Kamal Kamini Debi Vs H.T.S. Forrest Esquire Chairman of the Howrah Municipality
Calcutta High Court · 6 Ind. Cas. 446
Bengal Municipal Act, 1932 — Section 203
High Courts03 May 1910
Umedulla Sardar Vs Ram Chandra Bhaduri and Another
Calcutta High Court · 6 Ind. Cas. 892
Bengal Tenancy Act, 1885 — Section 103, 106
High Courts03 May 1910
Chandra Kanta Das and Others Vs Ramanath Barman
Calcutta High Court · 6 Ind. Cas. 478
High Courts02 May 1910Allowed
Ramadhin Bania Vs Sewbalak Singh
Calcutta High Court · (1910) ILR (Cal) 714
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195, 439, 476
High Courts02 May 1910
Ramdin Bania Vs Sew Baksh Singh
Calcutta High Court · 6 Ind. Cas. 473
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Apr 1910Dismissed
Ghazaufar Ali Khan Vs Musammat, Kaniz Fatima and Another
Calcutta High Court · (1910) 04 CAL CK 0049
High Courts29 Apr 1910Allowed
Baneswar Mukherji Vs Umesh Chandra Chakrabarti
Calcutta High Court · (1910) ILR (Cal) 626
High Courts29 Apr 1910
Baneswar Mukherji and Another Vs Umesh Chandra Chakrabarti
Calcutta High Court · 7 Ind. Cas. 875
High Courts29 Apr 1910Allowed
Ram Lal Sukul Vs Bhela Gazi
Calcutta High Court · (1910) ILR (Cal) 709
Bengal Tenancy Act, 1885 — Section 159, 160(g), 22(2)
High Courts29 Apr 1910
Ram Lal Sukul and Others Vs Bhela Gazi and Others
Calcutta High Court · 6 Ind. Cas. 370
High Courts29 Apr 1910
Mrinalini Dasi and Another Vs Abinash Chunder Dutt and Others
Calcutta High Court · 6 Ind. Cas. 508
Land Acquisition Act, 1894 — Section 32
High Courts28 Apr 1910Allowed
Jagannath Vs Mohiuddin Mirza
Calcutta High Court · (1910) ILR (Cal) 747
Bengal Patni Taluks Regulation, 1819 — Section 17Bengal Tenancy Act, 1885 — Section 65
High Courts28 Apr 1910
Jogonath and Others Vs Syed Mohi-ud-din Mirza and Others
Calcutta High Court · 6 Ind. Cas. 371
High Courts28 Apr 1910
Grihi Nath Chowdhury Vs Baij Nath Ram Marwari and Another
Calcutta High Court · 6 Ind. Cas. 412
High Courts28 Apr 1910Allowed
Rusi Mendli Vs Sundar Mendli
Calcutta High Court · (1910) ILR (Cal) 703