High Courts04 Apr 1910
Ram Chandra Singh and Others Vs Raja Sri Sri Bhikambar Singh
Calcutta High Court · 6 Ind. Cas. 339
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,819 of 3,203
High Courts01 Apr 1910
Buddhimanta Pramanik and Others Vs Sarat Chandra Banerjee
Calcutta High Court · 6 Ind. Cas. 147
Bengal Tenancy Act, 1885 — Section 155, 89
High Courts01 Apr 1910Dismissed
Hari Narain Banerjee Vs Kusum Kumari Dasi
Calcutta High Court · (1910) ILR (Cal) 589
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 85Civil Procedure Code, 1908 (CPC) — Section 43
High Courts01 Apr 1910
Raja Inderjit Pertap Bahadur Sahi Vs Mohunt Krishna Doyal Gir and Another
Calcutta High Court · 6 Ind. Cas. 277
High Courts01 Apr 1910
Hari Narain Banerji Vs Shama Sundari Dasi
Calcutta High Court · 6 Ind. Cas. 159
Civil Procedure Code, 1908 (CPC) — Section 43Registration Act, 1908 — Section 17, 17(n)Transfer of Property Act, 1882 — Section 74, 85
High Courts31 Mar 1910
Rani Dasi and Another Vs Asuthsh Roy Chowdhury and Others
Calcutta High Court · 6 Ind. Cas. 206
High Courts30 Mar 1910
Kishori Lal Jaini Vs The Corporation of Calcutta
Calcutta High Court · 6 Ind. Cas. 172
Calcutta Municipal Act, 1923 — Section 102(1)(c), 391
High Courts30 Mar 1910
Tringani Dasi Vs Krishna Lal Dey and Others
Calcutta High Court · 6 Ind. Cas. 157
Land Acquisition Act, 1894 — Section 32, 54
High Courts30 Mar 1910
Kissori Lal Jaini Vs The Corporation of Calcutta
Calcutta High Court · (1910) ILR (Cal) 585
Calcutta Municipal Act, 1923 — Section 102(1)(c), 391
High Courts30 Mar 1910
Baikuntha Nath Roy Vs Sheikh Nura and Another
Calcutta High Court · 6 Ind. Cas. 196
High Courts30 Mar 1910
Rai Jatindra Nath Chowdhury Vs Sarfaraz Meah and Others
Calcutta High Court · 6 Ind. Cas. 214
High Courts27 Mar 1910
Raj Gir Sahay Vs Ishwardhari Singh and Others Ishwardhari Singh and Others Vs Raj Gir Sahay
Calcutta High Court · 5 Ind. Cas. 660
Evidence Act, 1872 — Section 65(c)Limitation Act, 1963 — Article 179
High Courts23 Mar 1910
Iswar Chandra Singh Vs Emperor
Calcutta High Court · 6 Ind. Cas. 173
Opium Act, 1878 — Section 10, 9(f)
High Courts23 Mar 1910
Ishwar Chandra Singh Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 581
Opium Act, 1878 — Section 10, 9(f)
High Courts23 Mar 1910
Abdul Razab Vs Basiruddin Ahmed and Others
Calcutta High Court · 6 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Section 151Provincial Insolvency Act, 1920 — Section 2(1)(g), 46, 47(2)
High Courts23 Mar 1910
Sri Raja Kirtibash Bhupati Hari Chandan Mahapatra Vs The Secretary of State for India in Council
Calcutta High Court · 9 Ind. Cas. 688
Limitation Act, 1963 — Article 14