COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,821 of 3,203
High Courts16 Mar 1910
Dipa Koer and Another Vs Lakshmi Narain Singh and Another
Calcutta High Court · 6 Ind. Cas. 6
Guardians and Wards Act, 1890 — Section 52Hindu Wills Act, 1870 — Section 2Majority Act, 1875 — Section 3
High Courts16 Mar 1910
Ela Buksh Mundal and Others Vs Emperor
Calcutta High Court · 6 Ind. Cas. 124
Criminal Procedure Code, 1898 (CrPC) — Section 118, 122
High Courts15 Mar 1910
Ram Ratan Kapali and Others Vs Aswini Kumar Dutt and Others
Calcutta High Court · 6 Ind. Cas. 69
High Courts15 Mar 1910Allowed
Ramratan Kapali Vs Aswini Kumar Dutt
Calcutta High Court · (1910) ILR (Cal) 559
High Courts11 Mar 1910
Lachman Pershad Singh Vs Ganga Prasad Singh
Calcutta High Court · 6 Ind. Cas. 180
High Courts11 Mar 1910
Pancham Lal Chowdhury Vs Kishun Pershad Misser and Others
Calcutta High Court · 6 Ind. Cas. 47
Transfer of Property Act, 1882 — Section 99
High Courts11 Mar 1910
Emperor Vs Lalit Kumar Chatterjee
Calcutta High Court · (1910) ILR (Cal) 439
Criminal Procedure Code, 1898 (CrPC) — Section 498Penal Code, 1860 (IPC) — Section 400
High Courts11 Mar 1910
Rajendra Nath Mukerjee Vs Hira Lal Mukerjee
Calcutta High Court · 7 Ind. Cas. 554
High Courts11 Mar 1910
Surendra Nath Pal and Another Vs Akhoy Kumar Pal
Calcutta High Court · 5 Ind. Cas. 647
High Courts11 Mar 1910
Emperor Vs Lalit Kumar Chatterji and Others
Calcutta High Court · 6 Ind. Cas. 10
Criminal Law (Amendment) Act, 1908 — Section 12, 14(1), 3Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts09 Mar 1910
Mrinalini Chowdhurani Vs Benode Chandra Mitra
Calcutta High Court · 6 Ind. Cas. 148
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts09 Mar 1910
Hari Charan De Vs Hari Charan Datta Poddar
Calcutta High Court · 6 Ind. Cas. 43
Limitation Act, 1963 — Article 179(4)
High Courts09 Mar 1910
Madhab Chandra Bara Vs Rani Sarat Kumari Debi and Others
Calcutta High Court · 6 Ind. Cas. 26
High Courts09 Mar 1910
Sheikh Ekhar Ali Vs Anu Manjhi and Others
Calcutta High Court · 6 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Section 30Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts09 Mar 1910
Radhika Mohun Shaha and Others Vs Gyan Chandra Shaha
Calcutta High Court · 6 Ind. Cas. 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, 151
High Courts08 Mar 1910
Bhoneshwar Ram and Others Vs Ram Khelawan Sahoo and Others
Calcutta High Court · 5 Ind. Cas. 654
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20Registration Act, 1908 — Section 21
High Courts08 Mar 1910
Srimati Khyanta Kali Dasi Vs Kedar Nath Kaji and Others
Calcutta High Court · 5 Ind. Cas. 652
Bengal Tenancy Act, 1885 — Section 167