High Courts16 Feb 1910
Nanda Lal Ghose Vs Sarat Chandra Banerji
Calcutta High Court · 5 Ind. Cas. 562
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 105, 107, 4
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,824 of 3,203
High Courts16 Feb 1910
Rakhal Das Adhya and Others Vs Maharaja Bahadoor Sir Prodyot Kuamar Tagore, Kt.
Calcutta High Court · 6 Ind. Cas. 121
Land Registration Act, 1876 — Section 78
High Courts16 Feb 1910Allowed
Satish Chunder Bhuttacharya and Another Vs Satya Churn Majumdar
Calcutta High Court · (1910) 02 CAL CK 0002
High Courts15 Feb 1910Dismissed
Udai Raj Singh and Others Vs Raja Bhagwan Bakhsh Singh and Others
Calcutta High Court · (1910) 02 CAL CK 0063
High Courts11 Feb 1910
DeRozario Vs Gulab Chand Anundjee
Calcutta High Court · 6 Ind. Cas. 877
Penal Code, 1860 (IPC) — Section 380
High Courts11 Feb 1910
Dwarka Nath Sen Vs Kisori Lal Gosain and Another
Calcutta High Court · 6 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 115
High Courts11 Feb 1910
Naba Kishore Saha Vs Dhananjoy Saha and Another
Calcutta High Court · 33 Ind. Cas. 611
High Courts11 Feb 1910
Raj Kumar Gope Vs Hira Lal Roy Chowdhury and Others
Calcutta High Court · 5 Ind. Cas. 486
Contract Act, 1872 — Section 16
High Courts11 Feb 1910Dismissed
De Rozario Vs Gulab Chand Anundjee
Calcutta High Court · (1910) ILR (Cal) 358
Penal Code, 1860 (IPC) — Section 380
High Courts11 Feb 1910
Bal Gobindram Bhakat Vs Chhedilal Saha
Calcutta High Court · 6 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11
High Courts09 Feb 1910
Sarat Chandra Roy Chowdhury Vs Mahomed Khalil Mondal and Others
Calcutta High Court · 5 Ind. Cas. 387
High Courts09 Feb 1910Dismissed
Nobendra Kishore Roy and others Vs Durga Charan Chowdhury and others
Calcutta High Court · (1910) 02 CAL CK 0059
High Courts08 Feb 1910
Rajani Kant Bhowmik and Another Vs Karamat Ali and Others
Calcutta High Court · 5 Ind. Cas. 523
High Courts08 Feb 1910
Jahandar Baksh Mallick Vs Ram Lal Hazra
Calcutta High Court · 5 Ind. Cas. 565
Bengal Tenancy Act, 1885 — Section 180, 20(7), 43
High Courts08 Feb 1910Allowed
Jahandar Baksh Mallik Vs Ram Lal Hazrah
Calcutta High Court · (1910) ILR (Cal) 449
Bengal Tenancy Act, 1885 — Section 29
High Courts08 Feb 1910
Umanath Das and Others Vs Monsur Ali Hawladar and Others
Calcutta High Court · 5 Ind. Cas. 570
High Courts08 Feb 1910
Dharam Mandal and Another Vs Gossain Das Mondal and Another
Calcutta High Court · 6 Ind. Cas. 271
High Courts07 Feb 1910
Lukhan Dosadh Vs Bachi Singh and Others
Calcutta High Court · 5 Ind. Cas. 576
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts07 Feb 1910
Deo Nagar Roy Vs Ram Sewak Mahto and Another
Calcutta High Court · 5 Ind. Cas. 398
Evidence Act, 1872 — Section 44