High Courts17 Jan 1910
Promotha Nath Mitra Vs Rakhal Das Addy and Another
Calcutta High Court · 6 Ind. Cas. 546
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(8)Land Acquisition Act, 1894 — Section 53
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,827 of 3,203
High Courts14 Jan 1910
Nistarini Dasi Vs Kazim Ali
Calcutta High Court · 7 Ind. Cas. 258
Transfer of Property Act, 1882 — Section 89
High Courts13 Jan 1910Allowed
Tajamal Ali and Another Vs Mussud Ali and Others
Calcutta High Court · (1910) 01 CAL CK 0056
High Courts13 Jan 1910
Ram Lal Singh and Others Vs Maharaja Paswati Bejoypati Gajpati
Calcutta High Court · 5 Ind. Cas. 146
Transfer of Property Act, 1882 — Section 90
High Courts13 Jan 1910
Sheikh Sohali Vs Emperor
Calcutta High Court · 5 Ind. Cas. 773
Penal Code, 1860 (IPC) — Section 114, 302
High Courts13 Jan 1910
Sukha Sindhu Sanyal Vs Jogeswar Bhattacharjee
Calcutta High Court · 5 Ind. Cas. 480
High Courts13 Jan 1910
In Re: Kali Prasanna Chowdhury and Another Mukhters
Calcutta High Court · 5 Ind. Cas. 727
Legal Practitioners Act, 1879 — Section 12
High Courts11 Jan 1910
Dijendra Narain Roy Vs Purnendu Narain Roy and Others
Calcutta High Court · 5 Ind. Cas. 171
High Courts11 Jan 1910
Maharajah Bahadur Sir Prodyote Kumar Tagore, Kt. Vs Rakhal Chandra Sarkar and Others
Calcutta High Court · 5 Ind. Cas. 243
High Courts11 Jan 1910
Rajani Khemtawali Vs Pramatha Nath Chowdhry
Calcutta High Court · (1910) ILR (Cal) 287
Criminal Procedure Code, 1898 (CrPC) — Section 435Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 2
High Courts11 Jan 1910
Gour Mohan ghose and Others Vs Chandi Charan Ghose and Others
Calcutta High Court · 5 Ind. Cas. 158
Bengal Tenancy Act, 1885 — Section 153, 193Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jan 1910
Pradyaote Kumar Tagore Vs Gopi Krishna Mandal
Calcutta High Court · (1910) ILR (Cal) 322
Bengal Patni Taluks Regulation, 1819 — Section 11
High Courts11 Jan 1910
Rajani Khemtawali and Kamini Baisnabi Vs Emperor
Calcutta High Court · 5 Ind. Cas. 323
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 2, 2(b), 3, 4, 5(c)
High Courts11 Jan 1910
Abbas Khan and Others Vs Nibarani Dassi and Another
Calcutta High Court · 5 Ind. Cas. 261
Civil Procedure Code, 1882 — Section 551Civil Procedure Code, 1908 (CPC) — Section 152
High Courts11 Jan 1910
Mofizuddin Sardar Vs Ashutosh Chukerbutty
Calcutta High Court · 5 Ind. Cas. 189
Bengal Tenancy Act, 1885 — Section 159, 161, 167
High Courts10 Jan 1910
Bahadur Vs Raghunandan Chowdhury and Others
Calcutta High Court · 5 Ind. Cas. 266
Bengal Tenancy Act, 1885 — Section 111, 111A, 50
High Courts10 Jan 1910
Ahad Baksh Molla Vs Sheikh Babar Ali and Another
Calcutta High Court · 5 Ind. Cas. 416
Limitation Act, 1963 — Section 5Registration Act, 1908 — Section 77
High Courts10 Jan 1910
Pirthi Chand Lal Chowdhury Vs Sheikh Hazari
Calcutta High Court · 5 Ind. Cas. 453
Bengal Tenancy Act, 1885 — Section 105, 50
High Courts07 Jan 1910
Radha Nath Karmokar and Others Vs Aditya Prosad Dass and Others
Calcutta High Court · 5 Ind. Cas. 264
Bengal Tenancy Act, 1885 — Section 49, 85
High Courts07 Jan 1910
Chaturbhuj Narain Singh and Others Vs Tara Kumri and Another
Calcutta High Court · 5 Ind. Cas. 193