High Courts09 Dec 1909
Gangadhar Sharan Vs Ram Prosad Sahu
Calcutta High Court · (1909) 12 CAL CK 0017
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,830 of 3,203
High Courts09 Dec 1909
Sharif-Un-Nessa Chowdhurani Vs Sasadhar Moulik and Others
Calcutta High Court · (1909) 12 CAL CK 0015
High Courts09 Dec 1909Dismissed
Bissessuri Koeri Vs Ram Purtap Singh and Others and Chet Narain Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0006
High Courts08 Dec 1909
Pran Krishna Shaha and Others Vs Naba Kumar Chowdhury
Calcutta High Court · (1909) 12 CAL CK 0050
High Courts08 Dec 1909
Talek Singh and Others Vs Jalal Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0048
High Courts08 Dec 1909
Amarendra Nath Bose and Others Vs Shuradhany Dasi and Others
Calcutta High Court · (1909) 12 CAL CK 0047
High Courts08 Dec 1909
Chowdhury Mahadeo Pershad Vs Mathura Tanti
Calcutta High Court · (1909) 12 CAL CK 0007
High Courts07 Dec 1909
Ganoda Sundari Chowdhrani Vs Girish Chandra Roy
Calcutta High Court · 4 Ind. Cas. 400
Evidence Act, 1872 — Section 91
High Courts07 Dec 1909
Harendra Lal Roy Chowdhury Vs Sm. Hari Dasi Debi
Calcutta High Court · (1909) 12 CAL CK 0014
High Courts06 Dec 1909
Haji Shah Momtaz Hussain and Another Vs Raghu Nandan Sahu and Others
Calcutta High Court · (1909) 12 CAL CK 0038
High Courts06 Dec 1909
Ramji Ram and Another Vs Salig Ram
Calcutta High Court · (1909) 12 CAL CK 0035
High Courts06 Dec 1909
Srimati Mathuria Debya Vs Shibdoyal Singh Hazari and Others
Calcutta High Court · (1909) 12 CAL CK 0030
High Courts06 Dec 1909
Sheikh Kadir Bax Vs Sheikh Ismail Mistry
Calcutta High Court · (1909) 12 CAL CK 0027
High Courts06 Dec 1909
Nidhiram Bandopadhya Vs Sarbessur Biswas and Others
Calcutta High Court · (1909) 12 CAL CK 0026
High Courts06 Dec 1909
Hari Taran Sarkar Vs Basanta Kumari Dasi and Another
Calcutta High Court · (1909) 12 CAL CK 0016
High Courts03 Dec 1909
Gobinda Proshad Misser Vs Lukshmi Chunder Marwari and Another
Calcutta High Court · (1909) 12 CAL CK 0008
High Courts02 Dec 1909
Choa Lall Mondal and Another Vs Maharajah Sir Rameswar Singh Bahadur
Calcutta High Court · (1909) 12 CAL CK 0039