High Courts18 Apr 1912
W.C. McIntosh Vs Bidhu Bhusan Sen
Calcutta High Court · 17 Ind. Cas. 12
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 61
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,769 of 3,203
High Courts18 Apr 1912
Maniruddin Sircar Vs Abdul Rauf
Calcutta High Court · (1913) ILR (Cal) 41
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 211
High Courts18 Apr 1912
Maniruddin Sarkar Vs Abdul Rauf
Calcutta High Court · 15 Ind. Cas. 482
Penal Code, 1860 (IPC) — Section 211
High Courts18 Apr 1912
Becha Ram Sahu Vs Chamru Uraon and Others
Calcutta High Court · 15 Ind. Cas. 837
High Courts18 Apr 1912
Rutnessur Sen Vs Kali Kumar Bidyabhusan
Calcutta High Court · 15 Ind. Cas. 701
High Courts18 Apr 1912
Kenaram Akhuli and Another Vs Sristidhar Chatterjee and Another
Calcutta High Court · 15 Ind. Cas. 543
High Courts18 Apr 1912
Bhiku Hossein Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 1041
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 476
High Courts18 Apr 1912
Ramdahin Roy Vs Dhanwantri Koer and Others
Calcutta High Court · 15 Ind. Cas. 624
High Courts18 Apr 1912
Hari Kishan Bhagat Vs Raja Kamaleshur Prashad Singh
Calcutta High Court · 16 Ind. Cas. 374
High Courts18 Apr 1912
Emperor Vs Bhika Hossein
Calcutta High Court · 15 Ind. Cas. 484
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Apr 1912
Mobarak Ali Vs Emperor
Calcutta High Court · 15 Ind. Cas. 81
Penal Code, 1860 (IPC) — Section 471, 474
High Courts16 Apr 1912
Kumar Sarat Chandra Singh Bahadur Vs Sudhan Hari Mukerjea and Others
Calcutta High Court · 14 Ind. Cas. 694
Limitation Act, 1963 — Section 19, 6, 7, 9
High Courts16 Apr 1912
Nand Kishore Singh Vs Ram Gulam Sahu
Calcutta High Court · (1912) ILR (Cal) 1037
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(v), 114
High Courts16 Apr 1912
Ambika Charn Datta and Binoda Sundari Dasya Vs Ramgati Guha
Calcutta High Court · 14 Ind. Cas. 718
Transfer of Property Act, 1882 — Section 73
High Courts16 Apr 1912
Gopal Chandra Mukerji Vs Notobar Kundu
Calcutta High Court · 15 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151
High Courts16 Apr 1912
Nand Kishore Singh and Others Vs Ram Gulam Sahu and Others
Calcutta High Court · 17 Ind. Cas. 221
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts16 Apr 1912
Surnaman Singh and Another Vs Sham Charan Ohdar and Others
Calcutta High Court · 15 Ind. Cas. 689
Chotanagpur Tenancy Act, 1908 — Section 178(2)
High Courts15 Apr 1912
Upendra Chandra Singh Vs Sakhi Chand
Calcutta High Court · 15 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Section 47(1)