High Courts25 Apr 1912
Anukul Chandra Chakravarti and Others Vs Nabin Chandra Bose and Others
Calcutta High Court · 15 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Section 12(2)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,768 of 3,203
High Courts24 Apr 1912Dismissed
Shyama Charan Bhuttacharya Vs Sarup Chandra Sen and Others
Calcutta High Court · (1912) 04 CAL CK 0066
High Courts24 Apr 1912
H. Mathewson Vs Raja Ram Kanai Singh and Others
Calcutta High Court · 16 Ind. Cas. 387
High Courts24 Apr 1912
Aisa Siddika and Others Vs Bidhu Sekhar Banerjee and Others
Calcutta High Court · 18 Ind. Cas. 633
Specific Relief Act, 1877 — Section 42
High Courts24 Apr 1912
Sheikh Golam Rahman Vs Sheikh Wahed Ali and Others
Calcutta High Court · 16 Ind. Cas. 470
High Courts23 Apr 1912
Munshi Imam-ud-din Chaudhri Vs Danesh Mahammad and Another
Calcutta High Court · 14 Ind. Cas. 738
Bengal Tenancy Act, 1885 — Section 3(9)
High Courts23 Apr 1912
Kamini Dasee Vs Krishna Chandra Mukerjee
Calcutta High Court · (1912) ILR (Cal) 933
Transfer of Property Act, 1882 — Section 126
High Courts23 Apr 1912
Panch Duar Thakur and Another Vs Mani Raut
Calcutta High Court · 17 Ind. Cas. 88
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 2(2), 47
High Courts23 Apr 1912
Maharajah Sir Rameshwar Singh Bahadur Vs Rateshwar Singh alias Rahim Ramanji and Others
Calcutta High Court · 18 Ind. Cas. 841
High Courts23 Apr 1912
Kamini Dassee Vs Krishna Chandra Mukerjee
Calcutta High Court · 16 Ind. Cas. 110
Transfer of Property Act, 1882 — Section 126
High Courts23 Apr 1912
Mohunga Ojha and Others Vs Ram Bahadur Singh
Calcutta High Court · 15 Ind. Cas. 23
Transfer of Property Act, 1882 — Section 90
High Courts22 Apr 1912
Ganendra Nath Roy Chowdhury Vs Surja Kanta Roy Chowdhury and Others
Calcutta High Court · 15 Ind. Cas. 39
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts22 Apr 1912
Nilmoni Singh Vs Brinda Dasya and Others
Calcutta High Court · 16 Ind. Cas. 436
High Courts22 Apr 1912
Abdul Kader Vs Ali Meah and Others
Calcutta High Court · 14 Ind. Cas. 715
Criminal Procedure Code, 1898 (CrPC) — Section 283Transfer of Property Act, 1882 — Section 53
High Courts19 Apr 1912
Bhagabat Shaha Vs Sadique Ostagar
Calcutta High Court · (1912) ILR (Cal) 1050
Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts19 Apr 1912
Basanti Lal and Another Vs Cheddu Singh and Others
Calcutta High Court · 16 Ind. Cas. 118
High Courts19 Apr 1912
Ranjit Kumar Ghosh Vs Jogendra Nath Roy
Calcutta High Court · 15 Ind. Cas. 561
Bengal Tenancy Act, 1885 — Section 174