High Courts15 Apr 1912
Thakur Madan Mohan Nath Sahi Deo Vs Bhikhar Shahu
Calcutta High Court · 15 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Section 152
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,770 of 3,203
High Courts12 Apr 1912
Ramanuj Mahanta Vs The Midnapore Zemindary Co. Ld.
Calcutta High Court · 14 Ind. Cas. 729
Bengal Tenancy Act, 1885 — Section 158
High Courts12 Apr 1912
Balki Mohapatra and Another Vs Brojobashi Panda and Another
Calcutta High Court · 14 Ind. Cas. 333
Transfer of Property Act, 1882 — Section 85
High Courts12 Apr 1912
Sarat Chandra Bose Vs Secretary of State for India
Calcutta High Court · (1912) ILR (Cal) 1029
Railways Act, 1890 — Section 75
High Courts12 Apr 1912
Shashee Bhushan Das and Others Vs Rasik Lal Roy and Others
Calcutta High Court · 15 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts12 Apr 1912
Jabbar Shaik Vs Tamiz Shaik
Calcutta High Court · (1912) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 263
High Courts12 Apr 1912
Hari Mandal Vs Keshab Chandra Mana
Calcutta High Court · (1913) ILR (Cal) 37
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(2), 21(4), 22(2)Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts12 Apr 1912
Hari Mandal and Others Vs Keshab Chandra Manna
Calcutta High Court · 14 Ind. Cas. 760
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(2)Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts12 Apr 1912
Jabbar Sheikh Vs Tomiz Sheikh and Others
Calcutta High Court · 17 Ind. Cas. 71
Criminal Procedure Code, 1898 (CrPC) — Section 263
High Courts12 Apr 1912
Sarat Chandra Bose and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · 14 Ind. Cas. 726
Railways Act, 1890 — Section 75
High Courts12 Apr 1912
Jaiparkash Narain Singh and Another Vs Basanta Kumari Debi and Others
Calcutta High Court · 15 Ind. Cas. 604
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts12 Apr 1912
Sheo Barat Ram and Others Vs The Bengal and North-Western Railway Co. and Another
Calcutta High Court · 15 Ind. Cas. 56
High Courts11 Apr 1912
Babar Ali Biswas Vs Shishir Kumar Bose Roy Chowdhury and Another
Calcutta High Court · 14 Ind. Cas. 574
High Courts11 Apr 1912
Mohurruddin Khan and Others Vs Sumbra Giri and Another
Calcutta High Court · 15 Ind. Cas. 540
High Courts11 Apr 1912
Maharaja Birendra Kishore Manikya Bahadur Vs Ahmed Ali and Others
Calcutta High Court · 15 Ind. Cas. 479
Bengal Tenancy Act, 1885 — Section 167
High Courts11 Apr 1912
Ganesh Chandra Adak Vs Banwari Lal Roy
Calcutta High Court · 14 Ind. Cas. 345
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts11 Apr 1912
Ram Lal Dubey Vs Secretary of State for India
Calcutta High Court · 51 Ind. Cas. 690
High Courts11 Apr 1912
Banamali Chowdhury Vs Ram Kinkar and Others
Calcutta High Court · 15 Ind. Cas. 575
Bengal Tenancy Act, 1885 — Section 178
High Courts10 Apr 1912
Bakaullah Mollah and Others Vs Debiruddi Mollah
Calcutta High Court · 14 Ind. Cas. 707
Evidence Act, 1872 — Section 126
High Courts10 Apr 1912
Suresh Chandra Sanyal Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 606
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 153A