High Courts10 Apr 1912
Shyam Chanran Bhattacharya Vs Naba Chandra Chakravarti and Others
Calcutta High Court · 14 Ind. Cas. 708
Succession Act, 1865 — Section 118, 121
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,771 of 3,203
High Courts03 Apr 1912
Sheikh Samdani and Another Vs Kamalakant Jha and Others
Calcutta High Court · 15 Ind. Cas. 424
Bengal Cess Act, 1880 — Section 20
High Courts03 Apr 1912
Dukha Mandal and Others Vs W.N. Grant and Others
Calcutta High Court · 16 Ind. Cas. 467
High Courts03 Apr 1912
Mowar Kali Churn Singh Vs Mowar Sheo Baksh Singh and Others
Calcutta High Court · 15 Ind. Cas. 657
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Apr 1912
Raimoni Dassi Vs Mathura Mohan Dey
Calcutta High Court · (1912) ILR (Cal) 1016
Registration Act, 1877 — Section 2(7), 3Transfer of Property Act, 1882 — Section 105, 107, 4
High Courts02 Apr 1912
Shyama Charan Das Vs Jogesh Chandra Roy
Calcutta High Court · 14 Ind. Cas. 292
High Courts02 Apr 1912
Saroda Prosad Roy Chaudhuri and Others Vs Srimati Kailash Bashini Guha and Others
Calcutta High Court · 18 Ind. Cas. 117
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Apr 1912
Munsab Ali Vs Arsadulla and Others
Calcutta High Court · (1912) 04 CAL CK 0057
High Courts02 Apr 1912
Rai Moni Dasi and Others Vs Mathura Mohan Roy
Calcutta High Court · 14 Ind. Cas. 540
Registration Act, 1877 — Section 3Transfer of Property Act, 1882 — Section 105, 107
High Courts02 Apr 1912
Chimniram Bakla Vs Shibendra Kumar Chowdhury and Others
Calcutta High Court · 14 Ind. Cas. 519
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6(h)
High Courts02 Apr 1912
Arsadulla and Others Vs Munseb Ali
Calcutta High Court · 14 Ind. Cas. 349
Bengal Tenancy Act, 1885 — Section 159, 161, 167, 3(9), 65
High Courts02 Apr 1912
B.E.M. Rodricks Vs The Secretary of State for India in Council
Calcutta High Court · 15 Ind. Cas. 955
Letters Patent Act, 1865 — Clause 12
High Courts01 Apr 1912
Suresh Chandra Sanyal Vs Emperor
Calcutta High Court · 14 Ind. Cas. 753
Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 124A
High Courts29 Mar 1912
Ayennessa Bibi Vs Sheikh Isuf and Others
Calcutta High Court · 14 Ind. Cas. 722
Limitation Act, 1908 — Section 28
High Courts28 Mar 1912
Kailash Chandra Bose Vs Girija Sundari Debi
Calcutta High Court · (1912) ILR (Cal) 925
High Courts28 Mar 1912
Kailash Chandra Basu Vs Girija Sundari Debi
Calcutta High Court · 14 Ind. Cas. 299
Civil Procedure Code, 1882 — Section 867
High Courts27 Mar 1912
Rani Keshabati Koeri Vs Mohan Chandra Mondal
Calcutta High Court · 14 Ind. Cas. 227