High Courts13 Mar 1912
Pika Bewa Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 855 : 14 Ind. Cas. 195
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,773 of 3,203
High Courts13 Mar 1912
Kunja Bhuniya and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 481
Penal Code, 1860 (IPC) — Section 147
High Courts13 Mar 1912
Kunja Bhuiya Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 896
Penal Code, 1860 (IPC) — Section 149, 325, 34
High Courts12 Mar 1912
Peary Mohan Roy Vs Sarat Kumari Debi and Others
Calcutta High Court · 14 Ind. Cas. 177
High Courts12 Mar 1912
Jharula Das Vs Jalandhar Thakur and Another
Calcutta High Court · 14 Ind. Cas. 142
High Courts11 Mar 1912
Baij Nath Goenka Vs Padmanand Singh
Calcutta High Court · (1912) ILR (Cal) 818
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 1912
E.M.D. Cohen Vs Allan Wilkie
Calcutta High Court · 14 Ind. Cas. 215
Contract Act, 1872 — Section 27Specific Relief Act, 1877 — Section 57
High Courts11 Mar 1912
Babu Baij Nath Goenka Vs Raja Pudmanand Singh Bahadur
Calcutta High Court · 14 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 1912
Bilas Chandra Mukherjee and Others Vs Akshay Kumar Das Sarkar and Others
Calcutta High Court · 14 Ind. Cas. 219
High Courts08 Mar 1912
Kailash Chandra Kar and Another Vs Haradhan Chatterjee
Calcutta High Court · 14 Ind. Cas. 190
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)
High Courts08 Mar 1912
Jharu Sheikh Vs Emperor
Calcutta High Court · 14 Ind. Cas. 320
Penal Code, 1860 (IPC) — Section 380, 456, 457
High Courts08 Mar 1912
Priya Nath Bishoi and Another Vs Emperor
Calcutta High Court · 14 Ind. Cas. 607
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts08 Mar 1912
Prosonno Kumar Basu Vs Jamaluddin Mahomed
Calcutta High Court · 15 Ind. Cas. 55
Contract Act, 1872 — Section 69
High Courts07 Mar 1912
Harish Chandra Mukherjea Vs The East India Coal Co. Ld.
Calcutta High Court · 14 Ind. Cas. 576
General Clauses Act, 1897 — Section 13Presidency Towns Insolvency Act, 1909 — Section 10, 9(e)
High Courts07 Mar 1912
Maharaja Birendra Kisore Manikya Bahadur Vs Anandapriya Baishanabi and Others
Calcutta High Court · 30 Ind. Cas. 946
High Courts07 Mar 1912
Gopal Chandra Chakravarti and Another Vs Surendra Kumar Roy Chowdhury and Another
Calcutta High Court · 15 Ind. Cas. 460
High Courts07 Mar 1912
Siva Sundari Chowdharani Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 834
Penal Code, 1860 (IPC) — Section 154
High Courts07 Mar 1912
Nim Chand Saha Vs Joy Chandra Nath
Calcutta High Court · (1912) ILR (Cal) 839
Bengal Tenancy Act, 1885 — Section 48, 48(b)