High Courts07 Mar 1912
Siva Sundari Chowdhurani and Others Vs Emperor
Calcutta High Court · 14 Ind. Cas. 317
Penal Code, 1860 (IPC) — Section 154
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,774 of 3,203
High Courts06 Mar 1912
Raja Janakl Ballav Sen Vs Maharaj Kumar Gopal Lal Roy and Others
Calcutta High Court · 15 Ind. Cas. 301
High Courts06 Mar 1912
Hari Lal Singha and Others Vs Rup Manjori Burmoni and Others
Calcutta High Court · 15 Ind. Cas. 137
High Courts05 Mar 1912
The Collector of Dacca Vs Hari Das Bysak and Others
Calcutta High Court · 14 Ind. Cas. 163
Bengal Tenancy Act, 1885 — Section 1(3)
High Courts05 Mar 1912
Purna Chandra Sarma Vs Peary Mohan Pal Das
Calcutta High Court · (1912) ILR (Cal) 828
High Courts05 Mar 1912
Kristo Das Laha and Others Vs Jatindra Nath Basu and Others
Calcutta High Court · 14 Ind. Cas. 145
Bengal Tenancy Act, 1885 — Section 160(g)
High Courts04 Mar 1912
Binda Dasya Chutiani Vs Chota
Calcutta High Court · 14 Ind. Cas. 133
Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 19
High Courts04 Mar 1912
Ram Charan Chandra and Others Vs Tirupulla Sheikh and Others
Calcutta High Court · 13 Ind. Cas. 1007
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21, 22Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts04 Mar 1912
Kudrutullah and Others Vs Emperor
Calcutta High Court · 14 Ind. Cas. 314
Criminal Procedure Code, 1898 (CrPC) — Section 223, 257
High Courts04 Mar 1912
Kudrutulla Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 781
Criminal Procedure Code, 1898 (CrPC) — Section 223, 257
High Courts04 Mar 1912
Abdul Gaffur Vs Sona Bibi and Others
Calcutta High Court · 14 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Section 103, 43
High Courts04 Mar 1912
Gobinda Chandra Roy Vs Uday Chandra Sut and Another
Calcutta High Court · 15 Ind. Cas. 264
Bengal Tenancy Act, 1885 — Section 86
High Courts04 Mar 1912
Ram Charan Chanda Talukdar Vs Taripulla
Calcutta High Court · (1912) ILR (Cal) 774
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(2)Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 468, 471
High Courts01 Mar 1912
Gajraj Das and Another Vs Kripa Sindhu Das
Calcutta High Court · 14 Ind. Cas. 160
Central Provinces Land Revenue Act, 1881 — Section 136G, 136H
High Courts29 Feb 1912
Shib Kristo Daw and Co. Vs Satish Chandra Dutt
Calcutta High Court · (1912) ILR (Cal) 822 : 18 Ind. Cas. 69
High Courts29 Feb 1912
Charnock Collieries Co. Ld. Vs Bholanath Dhar
Calcutta High Court · (1912) ILR (Cal) 810
High Courts29 Feb 1912
Charnock Collieris Co. Ltd. Vs Bholanath Dhar
Calcutta High Court · 17 Ind. Cas. 976