High Courts15 May 1912
Satish Chandra Sinha and Others Vs Munjanali Debi
Calcutta High Court · 15 Ind. Cas. 869
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,766 of 3,203
High Courts14 May 1912
Ali Ahmad Khan and Others Vs H.F. Brown and Others
Calcutta High Court · 15 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 May 1912
Shamsher Ali Vs Jagarnath Thirain and Others
Calcutta High Court · 16 Ind. Cas. 203
High Courts13 May 1912
Kali Charan Dutt and Another Vs Manodabala Dasi and Others
Calcutta High Court · 15 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 May 1912
Bamapada Roy and Others Vs The Midnapur Zemindary Co. Ltd.
Calcutta High Court · 16 Ind. Cas. 376
High Courts13 May 1912
Lal Behary Mitra Vs Nagendra Nath Chatterjee and Another
Calcutta High Court · 16 Ind. Cas. 690
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j), 104(2)
High Courts12 May 1912
Mohadeo Prosad Sahu Vs Gajadhar Prosad Sahu and Others
Calcutta High Court · 16 Ind. Cas. 459
High Courts09 May 1912
Jhuman Karti Vs Debu Lal Singh and Others
Calcutta High Court · 16 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 42
High Courts09 May 1912
Nabadwipendra Mookerjee Vs Madhu Sudan Mandal and Others
Calcutta High Court · 16 Ind. Cas. 741
High Courts09 May 1912
Mansaram Chakravarti Vs Ganesh Chakravarti and Others
Calcutta High Court · 16 Ind. Cas. 383
High Courts09 May 1912
Tarini Charan Sarkar and Others Vs Fakarannissa Chowdhueani and Others
Calcutta High Court · 15 Ind. Cas. 459
Evidence Act, 1872 — Section 36
High Courts09 May 1912
C.E. Grey, Official Trustee and Execotor to The Estate of Manik Lal Seal Deceased Vs Ram Shashi Roy and Others and Gurudas Kundu Chowdhury and Others
Calcutta High Court · 15 Ind. Cas. 110
Land Acquisition Act, 1894 — Section 30
High Courts08 May 1912
Gour Chandra Das Vs Sarat Sundari Dassi
Calcutta High Court · (1913) ILR (Cal) 50
Probate and Administration Act, 1881 — Section 50
High Courts08 May 1912
Behary Lal Pandit Vs Narain Misra and Others
Calcutta High Court · 51 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 13
High Courts08 May 1912
Gour Chandra Das Vs Sarat Sundari Dasya
Calcutta High Court · 15 Ind. Cas. 44
Probate and Administration Act, 1881 — Section 50
High Courts08 May 1912
Hari Moni Debi Vs Moti Sheikh
Calcutta High Court · 15 Ind. Cas. 30
Bengal Tenancy Act, 1885 — Section 159, 161(a)
High Courts07 May 1912
Nim Chand Shaha Vs Joy Chandra Nath and Another
Calcutta High Court · 15 Ind. Cas. 256
Bengal Tenancy Act, 1885 — Section 48
High Courts07 May 1912
Pramatha Nath Roy Vs Jagannath Kishore Lal Singh Deo
Calcutta High Court · 16 Ind. Cas. 359
High Courts07 May 1912
Anath Nath Dey Vs Mohendra Nath Srimani
Calcutta High Court · 15 Ind. Cas. 489
High Courts06 May 1912
Kumed Bewa Vs Prasanna Kumar Roy
Calcutta High Court · (1913) ILR (Cal) 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47