High Courts05 Jun 1912
Amanullah and Another Vs Emperor
Calcutta High Court · 16 Ind. Cas. 165
Penal Code, 1860 (IPC) — Section 379, 384
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,764 of 3,203
High Courts04 Jun 1912
Haidar Ali Pradhania and Another Vs Emperor
Calcutta High Court · 18 Ind. Cas. 881
Penal Code, 1860 (IPC) — Section 114, 467
High Courts04 Jun 1912
Mahomed Esmat Khan Vs Nunda Dulal Chakrabarti
Calcutta High Court · 16 Ind. Cas. 390
High Courts04 Jun 1912
Sundar Das Khetry, and on his Death, His Heirs And Legal Representatives Shambhu Nath Khetry and Another Vs Raghunath Das and Others
Calcutta High Court · 15 Ind. Cas. 288
Insolvency Act, 1848 — Section 7
High Courts04 Jun 1912
Raghu Nath Sahay and Others Vs Chandra Protap Singh
Calcutta High Court · 15 Ind. Cas. 268
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts31 May 1912
Kanchan Mandar and Others Vs Kamini Prashad Chowdhury
Calcutta High Court · 15 Ind. Cas. 572
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts30 May 1912
In Re: Jewandas Jhawar
Calcutta High Court · (1913) ILR (Cal) 78 : 18 Ind. Cas. 908
Presidency Towns Insolvency Act, 1909 — Section 126, 17, 50
High Courts30 May 1912
Chandi Proshad Singh Vs The King-Emperor
Calcutta High Court · (1912) 05 CAL CK 0055
High Courts30 May 1912
Mahendra Lal Nandy and Others Vs Rakhal Das Bishai and Others
Calcutta High Court · 16 Ind. Cas. 809
Succession Act, 1925 — Section 111
High Courts30 May 1912
Meajan and Others Vs Sharafatullah Khan
Calcutta High Court · 17 Ind. Cas. 415
High Courts29 May 1912
Ramjiban Shah and Another Vs Dhiku Singh and Others
Calcutta High Court · 16 Ind. Cas. 246
High Courts27 May 1912
Tarak Chandra Goswami Vs Satya Charan Patni and Another
Calcutta High Court · 15 Ind. Cas. 504
High Courts24 May 1912
Emperor Vs Sheikh Idoo
Calcutta High Court · (1913) ILR (Cal) 71 : 15 Ind. Cas. 488
Criminal Procedure Code, 1898 (CrPC) — Section 190(c)
High Courts24 May 1912
Ligraj Patjosi Vs Mahadeb Ram
Calcutta High Court · 53 Ind. Cas. 882
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 May 1912
Feroja Peshakar Vs Amiruddin and others
Calcutta High Court · (1912) 05 CAL CK 0017