High Courts14 Jun 1912
Batuk Nath Mandal Vs Bepin Bihari Chaudhuri
Calcutta High Court · 17 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 102Contract Act, 1872 — Section 69
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,762 of 3,203
High Courts14 Jun 1912
Fazlar Rahim Vs Nabendra Kishore Roy and Others
Calcutta High Court · 15 Ind. Cas. 341
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts13 Jun 1912
Yusuf Gaze Vs Asmatullah and Others
Calcutta High Court · 15 Ind. Cas. 430
Bengal Tenancy Act, 1885 — Section 167
High Courts13 Jun 1912
Maharajah Bahadur Sir Prodyot Kumar Tagore Vs Isri Ram Marwari and Others
Calcutta High Court · 16 Ind. Cas. 792
High Courts13 Jun 1912
Kshetra Moni Dasi Vs Amodini Dasi and Another
Calcutta High Court · 16 Ind. Cas. 611
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jun 1912
Prasanna Kumar Adhikary Vs Rachimuddin Howladar and Others
Calcutta High Court · 15 Ind. Cas. 327
Bengal Tenancy Act, 1885 — Section 104A, 113
High Courts13 Jun 1912
Akbar Ali Mian and Others Vs Musammat Hira Bibi and Another
Calcutta High Court · 15 Ind. Cas. 332
Bengal Tenancy Act, 1885 — Section 52
High Courts12 Jun 1912
Parbati Debi Vs Mathura Nath Banerjee
Calcutta High Court · (1913) ILR (Cal) 29
Bengal Tenancy Act, 1885 — Section 30Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Jun 1912
Hariharnath Das Vs Rajani Kanta Laik and Others
Calcutta High Court · 15 Ind. Cas. 537
Bengal Patni Taluks Regulation, 1819 — Section 14(1)
High Courts12 Jun 1912
Nafar Chandra Pal Chowdhury Vs Kamini Kumar Lahiri
Calcutta High Court · 16 Ind. Cas. 205
High Courts12 Jun 1912
Tekait Ajant Singh Vs Sundar Mall
Calcutta High Court · 16 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts12 Jun 1912
Baikantha Nath Chakravarti Vs Kashi Nath Pandit
Calcutta High Court · 16 Ind. Cas. 553
High Courts12 Jun 1912Allowed
Tikait Ajant Singh Vs F.T. Christian and Others
Calcutta High Court · (1912) 06 CAL CK 0008
High Courts11 Jun 1912
Chandra Madhab Barua Vs Nabin Chandra Barua alias Chandra Kumar Barua and Others
Calcutta High Court · 18 Ind. Cas. 735
Limitation Act, 1963 — Article 89
High Courts11 Jun 1912
Majibar Rahman Vs Muktashed Hossein
Calcutta High Court · (1913) ILR (Cal) 113
Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 408
High Courts11 Jun 1912
Chandra Madhab Barua Vs Nobin Chandra Barua
Calcutta High Court · (1913) ILR (Cal) 108
High Courts11 Jun 1912
Manindra Chandra Nandi Vs Annoda Mohan Roy and Another
Calcutta High Court · 15 Ind. Cas. 586
High Courts11 Jun 1912
Raghu Singh Vs Shew Prosad Rai
Calcutta High Court · 17 Ind. Cas. 121
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Jun 1912
Krishna Charan Mohanti and Another Vs Mohasay Radha Kanto Roy and Another
Calcutta High Court · 16 Ind. Cas. 410