COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,760 of 3,203
High Courts28 Jun 1912
Sita Ahir Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 168
Criminal Procedure Code, 1898 (CrPC) — Section 147, 535, 537(a)
High Courts28 Jun 1912
Debendra Chandra Roy Vs Behari Lal Mukherji and Another
Calcutta High Court · 15 Ind. Cas. 666
Transfer of Property Act, 1882 — Section 100
High Courts28 Jun 1912
Sita Ahir and Others Vs Emperor
Calcutta High Court · 16 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 236Penal Code, 1860 (IPC) — Section 323
High Courts25 Jun 1912
Secretary of State for India Vs Purnendu Narayan Roy and Others
Calcutta High Court · 18 Ind. Cas. 939
Bengal Survey Act, 1875 — Section 3Bengal Tenancy Act, 1885 — Section 101(2a), 114
High Courts25 Jun 1912
Secretary of State for India Vs Purnendu Narayan Roy
Calcutta High Court · (1913) ILR (Cal) 123
Bengal Tenancy Act, 1885 — Section 101(2)(a), 101(3), 114
High Courts25 Jun 1912
Munshi Moruful Huq Vs Surendra Nath Roy and Others
Calcutta High Court · 15 Ind. Cas. 893
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts25 Jun 1912
Benode Behari Bhadra Vs Ram Sarup Chamar
Calcutta High Court · 15 Ind. Cas. 679
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 104(2)
High Courts24 Jun 1912
Collector of Maldah Vs Nirode Kamini Debya
Calcutta High Court · 15 Ind. Cas. 621
Court Fees Act, 1870 — Section 6
High Courts24 Jun 1912
Chhatrapat Singh Vs Joy Mongala Misrain
Calcutta High Court · 16 Ind. Cas. 541
High Courts21 Jun 1912
Madanmohan Nath Sahi Deo Vs Protap Udai Nath Sahi Deo
Calcutta High Court · (1913) ILR (Cal) 623
Bengal General Clauses Act, 1899 — Section 8(c)Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 123Chotanagpur Tenancy Act, 1908 — Section 208
High Courts21 Jun 1912
Thakur Madan Mohan Nath Sahi Deo Vs Maharaja Pratap Udai Nath Sahi Deo
Calcutta High Court · 15 Ind. Cas. 842
Bengal Rent Recovery Act, 1885 — Section 5Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 123Chotanagpur Tenancy Act, 1908 — Section 208(1)
High Courts21 Jun 1912
Raslu Baksh Vs The Municipal Board of Chapra
Calcutta High Court · 15 Ind. Cas. 796
High Courts21 Jun 1912
Lakhi Narain Shaw Vs Dhanada Kumar Ghose, Kasi Kanta Saha and Others, Haradhan Kundu and Multan Chand Doga
Calcutta High Court · 15 Ind. Cas. 686
Probate and Administration Act, 1881 — Section 69
High Courts21 Jun 1912
Ishan Chandra Nandi and Another Vs Gour Mohan Poddar and Others
Calcutta High Court · 15 Ind. Cas. 468
Bengal Patni Taluks Regulation, 1819 — Section 11
High Courts21 Jun 1912
Reazuddi and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 646
Penal Code, 1860 (IPC) — Section 34
High Courts20 Jun 1912
Mati Lal Karnani Vs Darjeeling Municipality
Calcutta High Court · 18 Ind. Cas. 844
Transfer of Property Act, 1882 — Section 107
High Courts20 Jun 1912
Manji Dutt Misser Vs Kumar Kalanand Singh and Others
Calcutta High Court · 16 Ind. Cas. 785