High Courts09 Jul 1912
Gour Kishore Basak Vs Chandra Mohan Bandopadhaya
Calcutta High Court · 16 Ind. Cas. 394
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,759 of 3,203
High Courts08 Jul 1912
Jogemaya Dasee Vs Akhoy Coomar Das
Calcutta High Court · (1913) ILR (Cal) 140 : 18 Ind. Cas. 954
High Courts08 Jul 1912Dismissed
W. Stewart Vs The New Zealand Insurance Co., Ld.
Calcutta High Court · (1912) 07 CAL CK 0051
High Courts08 Jul 1912
Syed Asad Reza Vs Wahidunnessa Begum
Calcutta High Court · 57 Ind. Cas. 70
Civil Procedure Code, 1908 (CPC) — Section 47, 51
High Courts08 Jul 1912
Dharam Chand Boid and Another Vs Mouji Shahu and Others
Calcutta High Court · 16 Ind. Cas. 440
High Courts08 Jul 1912
Ram Charan Das and Others Vs Joy Ram Majhi and Others
Calcutta High Court · 16 Ind. Cas. 825
Transfer of Property Act, 1882 — Section 41
High Courts08 Jul 1912
Nanda Gopal Sinha Roy and Others Vs Srimati Pareshmoni Debi and Others
Calcutta High Court · 17 Ind. Cas. 478
High Courts08 Jul 1912
Sant Pershad Singh Vs Sheo Narayan Singh and Others
Calcutta High Court · 15 Ind. Cas. 728
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts08 Jul 1912
Munshi Kali Sankar Sahay and Others Vs Maharajah Protap Udai Nath Saha
Calcutta High Court · 16 Ind. Cas. 708
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts05 Jul 1912
Mahabbat Ali Chowdhury Vs Shamsher Ali Chowdhury and Another
Calcutta High Court · 15 Ind. Cas. 703
High Courts04 Jul 1912
Jogabandhu Shasa and Another Vs Raj Kumar Roy Chowdhury and Others
Calcutta High Court · 15 Ind. Cas. 999
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 Jul 1912
Rani Hemanta Kumari Debi Vs Kulsamannessa Bibi
Calcutta High Court · 15 Ind. Cas. 847
Bengal Tenancy Act, 1885 — Section 30
High Courts03 Jul 1912
Sundar Moni Dai Vs Bangsidhar Patnaik and Others
Calcutta High Court · 16 Ind. Cas. 900
Guardians and Wards Act, 1890 — Section 11, 21, 7, 8
High Courts03 Jul 1912
Musammat Parasania and her Death, Her Heiress and Legal Representative Sarup Dassin Vs Hari Charan Dass and Another
Calcutta High Court · 16 Ind. Cas. 588
High Courts02 Jul 1912
Bheema Raut and Others Vs Durga Prosad Singh and Others
Calcutta High Court · 16 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 20Religious Endowments Act, 1863 — Section 14, 3, 4
High Courts02 Jul 1912
Kamala Kant Chaki and Others Vs Bejoya Kanta Lahiri
Calcutta High Court · 15 Ind. Cas. 639
Bengal Tenancy Act, 1885 — Section 87(2)
High Courts02 Jul 1912
Prasanna Kumar Mookerjee Vs Srikantha Rout
Calcutta High Court · (1913) ILR (Cal) 173
Limitation Act, 1963 — Article 144Transfer of Property Act, 1882 — Section 43
High Courts02 Jul 1912
Bhima Rout Vs Dasarathi Dass
Calcutta High Court · (1913) ILR (Cal) 323
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 41 Rule 20Religious Endowments Act, 1863 — Section 14
High Courts02 Jul 1912
Ashutosh Dhar Vs Joy Lal Sardar and Others
Calcutta High Court · 18 Ind. Cas. 621
Bengal Tenancy Act, 1885 — Section 90
High Courts01 Jul 1912
Trinayant Dasee Vs Srichandan Bhuiyah and Another
Calcutta High Court · 15 Ind. Cas. 603
Criminal Procedure Code, 1898 (CrPC) — Section 488