High Courts22 Jul 1912
Ram Borai Singh and Others Vs Mohendra Prosad Singh and Others
Calcutta High Court · 16 Ind. Cas. 73
Limitation Act, 1963 — Article 83Transfer of Property Act, 1882 — Section 5(5)(6)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,758 of 3,203
High Courts22 Jul 1912
Sailendra Nath Mookerjee Vs Ram Sundar Ghosh
Calcutta High Court · 15 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Section 20(c)Contract Act, 1872 — Section 49
High Courts19 Jul 1912
Tarak Das Pal Chowdhry Vs Harish Chandra Banerjee
Calcutta High Court · 16 Ind. Cas. 977
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts18 Jul 1912
Naba Kishore Mandal Vs Atul Chandra Chatterjee and Others
Calcutta High Court · 16 Ind. Cas. 193
High Courts18 Jul 1912
Naba Kishore Mandal Vs Atul Chandra Chatterji
Calcutta High Court · (1913) ILR (Cal) 150
Bengal Tenancy Act, 1885 — Section 95, 98
High Courts18 Jul 1912
Raj Krishna Dey Vs Bipin Behari Dey
Calcutta High Court · (1913) ILR (Cal) 251
High Courts18 Jul 1912
Shajan Bibi Vs Earsin Dewan and Others
Calcutta High Court · 16 Ind. Cas. 46
Suits Valuation Act, 1887 — Section 11
High Courts17 Jul 1912
Raj Krishna Dey Vs Bipin Bihari Dey and Others
Calcutta High Court · 18 Ind. Cas. 961
High Courts16 Jul 1912
Sukraj Roy Vs Lal Bahadur Gope
Calcutta High Court · 51 Ind. Cas. 34
Bengal Tenancy Act, 1885 — Section 105, 30(6), 52
High Courts16 Jul 1912
Nabin Chandra Pal and Others Vs Banga Chandra Chowdhury and Another
Calcutta High Court · 15 Ind. Cas. 705
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts15 Jul 1912
Narayan Sahu and Others Vs Mohant Damodar Das
Calcutta High Court · 16 Ind. Cas. 464
High Courts12 Jul 1912
Rahim Buksh Molla and Another Vs Hazi Ahmad and Others
Calcutta High Court · 16 Ind. Cas. 9
High Courts11 Jul 1912
Kali Prosonno Bhattacharyya Vs Protap Singh Pattar
Calcutta High Court · 18 Ind. Cas. 965
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, Order 34 Rule 4Contract Act, 1872 — Section 16
High Courts11 Jul 1912Allowed
Sheik Muchi Osta and Others Vs Horsmul Marwari
Calcutta High Court · (1912) 07 CAL CK 0050
High Courts11 Jul 1912
Shashi Bhushan Gupta Chowdhury and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 996
Bengal Local Self-Government Act, 1885 — Section 76
High Courts11 Jul 1912
Amrita Lal Bagchi Vs Jogendra Lal Chowdhury
Calcutta High Court · (1913) ILR (Cal) 187 : 15 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93Limitation Act, 1963 — Article 120
High Courts11 Jul 1912
Mohim Chandra Basak Chowdhury and Others Vs Rup Manjari Dasi
Calcutta High Court · 16 Ind. Cas. 213
High Courts09 Jul 1912
Ganendra Mchan Chowdhury and Others Vs Gya Prosad Tewari and Another
Calcutta High Court · 16 Ind. Cas. 52
Guardians and Wards Act, 1890 — Section 29Registration Act, 1908 — Section 17, 49