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Calcutta High Court judgments

64,044 judgments · page 2,756 of 3,203

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High Courts08 Aug 1912

Godhan Ram Bhakat and Others Vs Jaharmall

Calcutta High Court · 16 Ind. Cas. 583

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High Courts08 Aug 1912

Midnapur Zemindary Co. Ld. Vs Muktakeshi Dasi

Calcutta High Court · 16 Ind. Cas. 776

Chota Nagpur Tenancy Act, 1903 — Section 139(3)(a)
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High Courts08 Aug 1912

Shaikh Latafat Hossain and Others Vs Kumar Kamlanand Singh and Others

Calcutta High Court · 16 Ind. Cas. 586

Court Fees Act, 1870 — Section 13
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High Courts08 Aug 1912Allowed

Ram Narain Singh Vs Lachmi Narain Deo

Calcutta High Court · (1912) 08 CAL CK 0001

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High Courts07 Aug 1912

Baijnath Vs Ahmed Musaji Saleji

Calcutta High Court · (1913) ILR (Cal) 219 : 18 Ind. Cas. 978

Arbitration Act, 1899 — Section 11, 13, 14, 15
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High Courts07 Aug 1912

Lachmi Narain and Another Vs Dhanukdhari Prosad Singh

Calcutta High Court · 17 Ind. Cas. 351

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High Courts05 Aug 1912

Khedon Lal and Others Vs Rajendra Narain Singh

Calcutta High Court · 51 Ind. Cas. 70

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High Courts05 Aug 1912

Eastern Mortgage and Agency Co. Ld. Vs Rakea Khatun and Others

Calcutta High Court · 17 Ind. Cas. 202

Bengal Tenancy Act, 1885 — Section 95(2)
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High Courts05 Aug 1912

Peari Shah Vs Surja Mal Marwari

Calcutta High Court · 16 Ind. Cas. 575

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a)Court Fees Act, 1870 — Section 12
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High Courts05 Aug 1912

Digambari Bewa Vs Joy Narayan Das

Calcutta High Court · 16 Ind. Cas. 223

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High Courts02 Aug 1912

Jogendra Nath Mookerjee Vs Mati Lal Chuckerbutty

Calcutta High Court · (1912) ILR (Cal) 885

Criminal Procedure Code, 1898 (CrPC) — Section 213(2)
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High Courts02 Aug 1912

Bhabangana Debya Vs Harendra Narain Roy and Others

Calcutta High Court · 16 Ind. Cas. 48

Bengal Tenancy Act, 1885 — Section 98(4)
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High Courts02 Aug 1912

Jogendra Nath Mukherji Vs Moti Lal Chakravarti

Calcutta High Court · 17 Ind. Cas. 406

Criminal Procedure Code, 1898 (CrPC) — Section 213(2)
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High Courts02 Aug 1912

Sarat Chandra Ghose Vs Pratap Chandra Ghose

Calcutta High Court · (1913) ILR (Cal) 232

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High Courts02 Aug 1912

Hiranund Ojha and Another Vs Raghunath Singh

Calcutta High Court · 16 Ind. Cas. 904

Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 37(4), 37(5)Civil Procedure Code, 1908 (CPC) — Section 2
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High Courts02 Aug 1912

Rajani Kant Mukerji and Others Vs Ram Dulal Das and Others

Calcutta High Court · 17 Ind. Cas. 881

Limitation Act, 1963 — Article 14, 46
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High Courts01 Aug 1912

Kumeda Charan Bala and Another Vs Asuthosh Chattopadhya

Calcutta High Court · 16 Ind. Cas. 742

Contract Act, 1872 — Section 213Limitation Act, 1908 — Article 89
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High Courts01 Aug 1912

Mathura Prasad and Others Vs Tota Singh and Others

Calcutta High Court · 17 Ind. Cas. 177

Bengal Tenancy Act, 1885 — Section 74
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High Courts01 Aug 1912

Mathura Prasad Vs Tota Singh

Calcutta High Court · (1913) ILR (Cal) 806

Bengal Tenancy Act, 1885 — Section 74
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High Courts01 Aug 1912

Hanip Mandal Vs Barada Kishore Acharya Chowdhury

Calcutta High Court · 16 Ind. Cas. 419

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