High Courts19 Aug 1912
Tookoomoni Dasi Vs Dwarka Nath Dinda
Calcutta High Court · 17 Ind. Cas. 972
Limitation Act, 1908 — Article 165, 18
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,755 of 3,203
High Courts17 Aug 1912
D. Weston and Others Vs Peary Mohan Dass
Calcutta High Court · (1913) ILR (Cal) 898
Evidence Act, 1872 — Section 125Limitation Act, 1963 — Article 19
High Courts16 Aug 1912
Ganpat Rai Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 356 : 17 Ind. Cas. 536
Petroleum Act, 1899 — Section 11
High Courts16 Aug 1912
Biswanath Pershad Mahta Vs Jagdip Narain Singh
Calcutta High Court · (1913) ILR (Cal) 342
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Evidence Act, 1872 — Section 106Transfer of Property Act, 1882 — Section 85, 90
High Courts16 Aug 1912
Leakat Hossein and Others Vs Bisessur Sanyal
Calcutta High Court · 16 Ind. Cas. 255
High Courts16 Aug 1912
Bissonath Prosad Malita and Others Vs Brindesri Prosad Singh and Others
Calcutta High Court · 17 Ind. Cas. 577
Evidence Act, 1872 — Section 108Transfer of Property Act, 1882 — Section 90
High Courts16 Aug 1912
Bhojohari Das Adhikari and Others Vs Bhagabati Dasi and Others
Calcutta High Court · 17 Ind. Cas. 494
Transfer of Property Act, 1882 — Section 90
High Courts15 Aug 1912
Manik Chandra Chakravarti and Another Vs Preo Nath Kuar and Others
Calcutta High Court · 17 Ind. Cas. 533
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Aug 1912
Jhapajhanessa Bibee and Others Vs Bama Sundari Chaudhrani and Others
Calcutta High Court · 16 Ind. Cas. 414
High Courts14 Aug 1912
Vismadbv Das Vs Sita Nath Roy
Calcutta High Court · (1913) ILR (Cal) 259
Limitation Act, 1963 — Section 5
High Courts13 Aug 1912
Sarada Prasad Pal Vs Ramapati Pal and Another
Calcutta High Court · 16 Ind. Cas. 817
High Courts12 Aug 1912
Gajoo Mahato Vs G.P. Cooke
Calcutta High Court · 16 Ind. Cas. 929
Bengal Tenancy Act, 1885 — Section 29
High Courts12 Aug 1912
Kulada Prosad Pandey and Others Vs Haripada Chattopadhyaya and Others
Calcutta High Court · 17 Ind. Cas. 257
High Courts10 Aug 1912
Pochai Meteh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 239
Criminal Procedure Code, 1898 (CrPC) — Section 195(6), 404Limitation Act, 1963 — Article 154
High Courts09 Aug 1912
Era Apena and Another Vs Era Swami
Calcutta High Court · 17 Ind. Cas. 963
Contract Act, 1872 — Section 95
High Courts08 Aug 1912
Maharaja Ram Narayan Singh Bahadoor Vs Krishna Chandra Ghose and Others
Calcutta High Court · 17 Ind. Cas. 490
Chotanagpur Tenancy Act, 1908 — Section 81(n), 91
High Courts08 Aug 1912
Midnapore Zemindari Co., Ld. Vs Muktakeshi Dasi
Calcutta High Court · (1913) ILR (Cal) 402
Chotanagpur Tenancy Act, 1908 — Section 139(3)(a)