High Courts05 Sept 1912
Umeshananda Dut Jha Vs Sir Ravaneswar Prosad Singh and Others
Calcutta High Court · 17 Ind. Cas. 969
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,753 of 3,203
High Courts05 Sept 1912
Jogendra Nath Singh and Others Vs Secretary of State for India
Calcutta High Court · 17 Ind. Cas. 921
Bengal Tenancy Act, 1885 — Section 104H
High Courts05 Sept 1912
Chatturbhuj Patnaik and Others Vs Krishna Chandra Patnaik and Others
Calcutta High Court · 17 Ind. Cas. 276
High Courts05 Sept 1912
Ram Dhan Dhar Vs Sharup Chandra Sen and Others
Calcutta High Court · 18 Ind. Cas. 479
Bengal Tenancy Act, 1885 — Section 11, 12
High Courts04 Sept 1912
Nagendra Lal Chowdhury Vs Srimati Raja Bibi and Others
Calcutta High Court · 17 Ind. Cas. 504
Bengal Patni Taluks Regulation, 1819 — Section 14Bengal Tenancy Act, 1885 — Section 75Limitation Act, 1963 — Article 14
High Courts03 Sept 1912
Raj Kumar Roy Chowdhury Vs Alimaddi and Others
Calcutta High Court · 16 Ind. Cas. 911
Bengal Tenancy Act, 1885 — Section 167
High Courts03 Sept 1912
Bhukhi Koeri Vs Ram Khelwan Prosad and Others
Calcutta High Court · 17 Ind. Cas. 646
Bengal Tenancy Act, 1885 — Section 157
High Courts03 Sept 1912
Dalip Narayan Singh and Another Vs Chait Narayan Singh and Others
Calcutta High Court · 17 Ind. Cas. 927
Transfer of Property Act, 1882 — Section 79, 80
High Courts03 Sept 1912
Diwan Balmukund Sahai Vs Tarini Singh and Others
Calcutta High Court · 17 Ind. Cas. 343
Bengal Tenancy Act, 1885 — Article 2(6)Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Limitation Act, 1908 — Article 110
High Courts02 Sept 1912
C.H. Crowdy Vs L. O''Reilly
Calcutta High Court · 18 Ind. Cas. 737
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Sept 1912
Raja Padmanand Singh Bahadur Vs Rama Prasad Malvi
Calcutta High Court · 17 Ind. Cas. 284
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts02 Sept 1912
Nagendra Nath Mukerjee and others Vs Probal Chandra Mukerjee and another
Calcutta High Court · (1912) 09 CAL CK 0005
High Courts30 Aug 1912
Ram Das Hazra Vs The Secretary of State for India in Council
Calcutta High Court · 16 Ind. Cas. 922
Letters Patent Act, 1865 — Clause 36Penal Code, 1860 (IPC) — Section 116, 161Specific Relief Act, 1877 — Section 42
High Courts30 Aug 1912
Sati Prosad Garga and Another Vs Radha Nath Maity and Another
Calcutta High Court · 18 Ind. Cas. 197
Bengal Tenancy Act, 1885 — Section 52
High Courts30 Aug 1912
Madhu Sudan Mandal Vs Radhika Prosad Das
Calcutta High Court · 16 Ind. Cas. 927
High Courts29 Aug 1912
Haripada Mandal and Others Vs Sanyasi Charan Biswas
Calcutta High Court · 18 Ind. Cas. 264
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts29 Aug 1912
Sundar Mal Marwari and Another Vs J.C. Murray
Calcutta High Court · 16 Ind. Cas. 963
Charter Act, 1861 — Section 15Court Fees Act, 1870 — Section 12, 7(iv)(e), 7(v)(e), 7(xi)(e)
High Courts28 Aug 1912
Suknandan Singh Vs Emperor
Calcutta High Court · 17 Ind. Cas. 531
Criminal Procedure Code, 1898 (CrPC) — Section 35, 411