High Courts31 Jul 1912
Kumar Kalanand Singh and Others Vs Bibi Jarao Kumari and Another
Calcutta High Court · 17 Ind. Cas. 238
Bengal Patni Taluks Regulation, 1819 — Section 13(3), 13(4), 9
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,757 of 3,203
High Courts31 Jul 1912
Ganga Prasad Singh and Others Vs Pargash Singh and Others
Calcutta High Court · 16 Ind. Cas. 41
Bengal Land Revenue Sales Act, 1859 — Section 33
High Courts30 Jul 1912
Masirunnissa Khatun Vs Joy Chand Lal Boyed and Others
Calcutta High Court · 16 Ind. Cas. 238
High Courts30 Jul 1912
Surya Narain Jha Vs Banwari Jha and Others
Calcutta High Court · 17 Ind. Cas. 7
Limitation Act, 1963 — Section 5
High Courts30 Jul 1912
Mane Muhammad Nasya and Another Vs Dhani Muhammad and Others
Calcutta High Court · 16 Ind. Cas. 22
High Courts29 Jul 1912
Bhogirath Chandra Mandal and Others Vs Sital Chandra Sarkar
Calcutta High Court · 17 Ind. Cas. 15
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jul 1912
The Eastern Mortgage and Agency Co., Ld. Vs Fakuruddin Mahomed Chowdhury and Another and Golam Sattur Chowdhury and Another
Calcutta High Court · 17 Ind. Cas. 849
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(1)(d), Order 43 Rule 1(s)
High Courts29 Jul 1912
Behari Lal Roy Chaudhuri Vs Hara Kumar Dutta and Others
Calcutta High Court · 29 Ind. Cas. 748
High Courts26 Jul 1912
Gobinda Sundar Singh Chowdhuri and Another Vs Chand Meah and Others
Calcutta High Court · 16 Ind. Cas. 202
High Courts26 Jul 1912
Syed Ahmed Hossain Chowdhuri and Others Vs Abdul Karim Abu Ahmad Khan Chaudhuri and Others
Calcutta High Court · 16 Ind. Cas. 3
Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts25 Jul 1912
Shiddheswari Dasya and Another Vs Shashi Bhushan Chowdhury and Others
Calcutta High Court · 16 Ind. Cas. 39
High Courts25 Jul 1912
Sarat Chandra Chowdhury Vs Keshab Chandra Chowdhury
Calcutta High Court · 16 Ind. Cas. 422
High Courts24 Jul 1912
Jetindra Kumar Chatterji and Others Vs Nritya Gopal Mukerjee and Others
Calcutta High Court · 16 Ind. Cas. 831
English Wills Act, 1963 — Section 24Succession Act, 1865 — Section 77
High Courts24 Jul 1912
Rai Ganpat Singh Bahadur and Another Vs Moti Chand Zemindar
Calcutta High Court · 17 Ind. Cas. 171
Bengal Patni Taluks Regulation, 1819 — Section 2
High Courts24 Jul 1912
Monmotha Nath Pal Vs Girish Chandra Ray
Calcutta High Court · 18 Ind. Cas. 100
Specific Relief Act, 1877 — Section 42
High Courts24 Jul 1912
Thakun Chowdhury and Another Vs Manrup Mahton and Others
Calcutta High Court · 16 Ind. Cas. 735
Limitation Act, 1908 — Article 47Transfer of Property Act, 1882 — Section 68(c)
High Courts23 Jul 1912
Bonomali Gaontia and Another Vs Padma Lochan Gaontia and Others
Calcutta High Court · 16 Ind. Cas. 425
High Courts23 Jul 1912
Prosonno Kumari Debi Vs Ram Chandra Singha and Others
Calcutta High Court · 17 Ind. Cas. 155
Limitation Act, 1963 — Section 5
High Courts23 Jul 1912
Tara Chand Marwari Vs Brojo Gopal Mukerji
Calcutta High Court · 18 Ind. Cas. 747
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts23 Jul 1912
Dinabandhu Nandi Vs Mashuda Khatun
Calcutta High Court · 17 Ind. Cas. 263
Transfer of Property Act, 1882 — Section 90