High Courts19 Jun 1912
Sidhu Sahu and Others Vs Gopi Charan Das
Calcutta High Court · 18 Ind. Cas. 969
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,761 of 3,203
High Courts19 Jun 1912
Deokali Koer Vs Kedar Nath
Calcutta High Court · (1912) ILR (Cal) 704
Chancery Procedure Act, 1852 — Section 50Civil Procedure Code, 1908 (CPC) — Section 15
High Courts19 Jun 1912
Kanta Laik Vs Lachman Ojha
Calcutta High Court · 17 Ind. Cas. 165
Sale of Under-tenures Act, 1865 — Section 16, 4, 6
High Courts19 Jun 1912
Raj Krishna Dey Vs Bipin Behari Dey
Calcutta High Court · (1913) ILR (Cal) 245
Court Fees Act, 1870 — Section 7(iv)(c)Specific Relief Act, 1877 — Section 42Suits Valuation Act, 1887 — Section 8
High Courts19 Jun 1912
Raj Krishna Dey Vs Bepin Behary Dey
Calcutta High Court · 17 Ind. Cas. 162
Court Fees Act, 1870 — Article 17(iii), 7(iv)(c), 7(iv)(d)Suits Valuation Act, 1887 — Section 8
High Courts19 Jun 1912
Rajendra Narain Saha Vs Satish Chandra Pal
Calcutta High Court · 15 Ind. Cas. 331
Bengal Tenancy Act, 1885 — Section 22
High Courts19 Jun 1912
Deokali Koer Vs Babu Kedar Nath and Others
Calcutta High Court · 15 Ind. Cas. 427
Specific Relief Act, 1877 — Section 42
High Courts18 Jun 1912
Secretary of State for India in Council Vs A.H. Forbes
Calcutta High Court · 17 Ind. Cas. 180
High Courts18 Jun 1912
Radha Madhab Paikara Vs Kalpataru Roy and Others
Calcutta High Court · 16 Ind. Cas. 811
High Courts18 Jun 1912
Tulsi Mahato and Others Vs Chethree Lal Roy and Others
Calcutta High Court · 16 Ind. Cas. 379
High Courts18 Jun 1912
Mahomed Sadut Ali Mallik Vs Hara Sundari Debya
Calcutta High Court · 15 Ind. Cas. 351
High Courts18 Jun 1912
Ram Pratap Nemani Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 968
Calcutta Police Act, 1866 — Section 3, 44
High Courts18 Jun 1912
Binapani Debi Vs Sashibhushan Sinha
Calcutta High Court · 17 Ind. Cas. 119
Limitation Act, 1963 — Section 5
High Courts18 Jun 1912
Ram Pratap Nemani and Others Vs Emperor
Calcutta High Court · 16 Ind. Cas. 171
High Courts17 Jun 1912
Kesri Chand Vs National Jute Mills Co.
Calcutta High Court · (1913) ILR (Cal) 119
High Courts17 Jun 1912
Nazimuddin Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 163
Criminal Procedure Code, 1898 (CrPC) — Section 309, 403, 423, 439Penal Code, 1860 (IPC) — Section 147
High Courts17 Jun 1912
Nazimuddi Vs Emperor
Calcutta High Court · 15 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts17 Jun 1912
Kesri Chand Kothori Vs National Jute Mills, Co. Ltd. and Another
Calcutta High Court · 17 Ind. Cas. 87
High Courts14 Jun 1912
Lachman Ojha Vs Anup Rai
Calcutta High Court · 18 Ind. Cas. 176
Criminal Procedure Code, 1898 (CrPC) — Section 476