High Courts11 Jun 1912
Sheikh Nujebar Rahman Vs Syed Muktashed Husain
Calcutta High Court · 15 Ind. Cas. 259
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 345
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,763 of 3,203
High Courts11 Jun 1912
Jogeshwar Narain Singh Vs Roy Radha Raman and Others
Calcutta High Court · 16 Ind. Cas. 543
High Courts10 Jun 1912
Bhupendra Kumar Chakravarti Vs Pyari Mohan Roy and Others
Calcutta High Court · 15 Ind. Cas. 515
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jun 1912
Gopal Mini Dasi Vs Kali Charan Kundu and Others
Calcutta High Court · 16 Ind. Cas. 17
High Courts10 Jun 1912
Ranjit Missir Vs Ramudar Singh and Others
Calcutta High Court · 16 Ind. Cas. 940
Civil Procedure Code, 1908 (CPC) — Section 99Limitation Act, 1963 — Section 5
High Courts10 Jun 1912
Bhikari Sukul and Others Vs Mohant Gadadhar Ramanuj Das
Calcutta High Court · 15 Ind. Cas. 735
Bengal Rent Act, 1859 — Section 109
High Courts09 Jun 1912
Khitish Chandra Lahiri Vs versus Gerpa Hazra
Calcutta High Court · 15 Ind. Cas. 878
Bengal Tenancy Act, 1885 — Section 29
High Courts07 Jun 1912
Priya Nath Pal Vs Kamini Dasi and Others
Calcutta High Court · (1912) 06 CAL CK 0066
High Courts07 Jun 1912
Sheobalak Rai Vs Bhagwat Pandey
Calcutta High Court · (1913) ILR (Cal) 105
Criminal Procedure Code, 1898 (CrPC) — Section 116, 146, 148
High Courts07 Jun 1912
Bhagirath Samanta Vs Prem Chand Pal and Others
Calcutta High Court · 16 Ind. Cas. 852
Contract Act, 1872 — Section 201, 42, 43Limitation Act, 1963 — Article 115, 116, 89
High Courts07 Jun 1912
Sheobalak Rai and Others Vs Bhagwat Panday and Others
Calcutta High Court · 15 Ind. Cas. 486
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts07 Jun 1912
Jogendra Nath Chatterjee Vs Manmatha Nath Ghose and Another
Calcutta High Court · 15 Ind. Cas. 668
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts07 Jun 1912
Abdul Karim Vs Emperor
Calcutta High Court · 15 Ind. Cas. 492
Penal Code, 1860 (IPC) — Section 411
High Courts06 Jun 1912
Ibrahim and Others Vs Emperor
Calcutta High Court · 18 Ind. Cas. 406
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 395
High Courts06 Jun 1912
Lokenath Ruth and Another Vs Chintamoni Tripathi and Others
Calcutta High Court · 16 Ind. Cas. 547
High Courts06 Jun 1912
Banga Chandra Nandi Vs Tara Kinkar Pal
Calcutta High Court · 15 Ind. Cas. 291
Public Demands Recovery Act, 1895 — Section 19(2)
High Courts06 Jun 1912
Shib Charan Dey Vs Nil Kantha Mahato and Others
Calcutta High Court · 16 Ind. Cas. 747
Evidence Act, 1872 — Section 83
High Courts06 Jun 1912
Mirza Ahamed Ali Khan Vs Nabin Chandra Tarkaratna Bhattacharjee and Others
Calcutta High Court · 16 Ind. Cas. 385