High Courts06 May 1912
Gagan Chandra Das and Another Vs Ramdhan Dhar
Calcutta High Court · 14 Ind. Cas. 735
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,767 of 3,203
High Courts06 May 1912
Manasaram Paria and Others Vs Raja Nagendra Nath Sahu Roy
Calcutta High Court · 16 Ind. Cas. 235
High Courts06 May 1912
Hira Lal Bhattacharyya and Others Vs Joggeswar Bhattacharyya and Others
Calcutta High Court · 16 Ind. Cas. 733
High Courts06 May 1912
Rasaraj Kunai and Others Vs Prosonna Kumar Roy and Another
Calcutta High Court · 15 Ind. Cas. 506
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts03 May 1912
Konnormal Oswal and Another Vs Nabin Chandra Das and Another
Calcutta High Court · 15 Ind. Cas. 228
Transfer of Property Act, 1882 — Section 54
High Courts03 May 1912
Port Canning and Land Improvement Co., Ltd. Vs Roson Ali Mollah
Calcutta High Court · 15 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(x)(c)Suits Valuation Act, 1887 — Section 8
High Courts03 May 1912
Jital Singh and Others Vs Raja Kamaleswari Prosad
Calcutta High Court · 15 Ind. Cas. 614
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts03 May 1912
Aman Gazi Vs Maharaja Birendra Kishore Manikya Bahadur
Calcutta High Court · 15 Ind. Cas. 64
High Courts02 May 1912
Rakhal Das Singh and Others Vs Emperor and Others
Calcutta High Court · 15 Ind. Cas. 655
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts02 May 1912
Jarip Khan and Another Vs Durfa Bewa and Others
Calcutta High Court · 15 Ind. Cas. 476
Bengal Tenancy Act, 1885 — Section 85(2)
High Courts01 May 1912
Emperor Vs Moti Lal Chander and Another
Calcutta High Court · 15 Ind. Cas. 961
Bengal Excise Act, 1909 — Section 46, 52, 57
High Courts30 Apr 1912
Raja Balabhadra Singh Deb Vs Raja Radhashyam Singh Deb
Calcutta High Court · 16 Ind. Cas. 381
High Courts29 Apr 1912
Binode Kishore Goswami Vs Ashutosh Mukherjee and Another
Calcutta High Court · 14 Ind. Cas. 720
Negotiable Instruments Act, 1881 (NI) — Section 46
High Courts29 Apr 1912
Khitish Chandra Acharya Chowdhury Vs The Khulna Loan Company Ld.
Calcutta High Court · 14 Ind. Cas. 728
Bengal Patni Taluks Regulation, 1819 — Section 17(c)
High Courts29 Apr 1912
Bireswar Das Dey and Another Vs Kamal Kumar Dutt
Calcutta High Court · 16 Ind. Cas. 437
High Courts29 Apr 1912
In Re: Hari Pada Mukherji
Calcutta High Court · 15 Ind. Cas. 654
Legal Practitioners Act, 1879 — Section 36
High Courts29 Apr 1912
Safaraddi and Another Vs Durga Prosad Sen and Others
Calcutta High Court · 16 Ind. Cas. 966
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts25 Apr 1912
Nishakar Chankaravarti and Others Vs Ram Kumar Tewari and Others
Calcutta High Court · 16 Ind. Cas. 634