High Courts15 Jun 1917
Amrita Lal Bose and Others Vs The corporation of Calcutta
Calcutta High Court · (1917) 06 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,656 of 3,203
High Courts12 Jun 1917
Charles Henry Brooke Vs Emperor
Calcutta High Court · 41 Ind. Cas. 129
Calcutta Police Act, 1866 — Section 66(4)(a)
High Courts12 Jun 1917
Nemai Charan De Vs Secretary of State for India
Calcutta High Court · 46 Ind. Cas. 741
Bengal Public Demands Recovery Act, 1895 — Section 10, 31
High Courts11 Jun 1917
Elias Joseph Solomon and Others Vs Jyotsna Ghoshal
Calcutta High Court · 44 Ind. Cas. 157
Civil Procedure Code, 1908 (CPC) — Section 132, 133
High Courts08 Jun 1917
Natabar Dutta and Others Vs Biseswar Rakhit and Others
Calcutta High Court · 46 Ind. Cas. 412
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Jun 1917
Srimati Anila Debi and Another Vs Moni Mohan Mukerjee and Others
Calcutta High Court · 41 Ind. Cas. 57
Registration Act, 1908 — Section 72, 73, 76
High Courts08 Jun 1917
Asistulla Vs Sadatulla and Another
Calcutta High Court · 41 Ind. Cas. 747
Specific Relief Act, 1877 — Section 31
High Courts08 Jun 1917
Hazari Khan and Others Vs Nafer Chandra Pal Chowdhury and Others
Calcutta High Court · 40 Ind. Cas. 718
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Jun 1917
Kalan Singh and Others Vs The Secretary of State For India in Council
Calcutta High Court · 41 Ind. Cas. 682
High Courts07 Jun 1917
Jatindra Nath Bose and Others Vs Mahammad Mallik and Others
Calcutta High Court · 40 Ind. Cas. 659
High Courts07 Jun 1917
Dwarik Bala and Others Vs Nidhi Ram Bala and Shusari Dasya and Another
Calcutta High Court · 40 Ind. Cas. 462
High Courts07 Jun 1917
Debendra Nath Das Gupta Vs Registrar, Joint Stock Companies
Calcutta High Court · 41 Ind. Cas. 307
Companies Act, 1913 — Section 134, 134(4)
High Courts07 Jun 1917
Brojendra Kumar Saha and Others Vs Kali Nath Saha and Others
Calcutta High Court · 41 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts07 Jun 1917
Bagha Mowar and Others Vs Ram Lakhan Misshra and Others
Calcutta High Court · 41 Ind. Cas. 804
Bengal Tenancy Act, 1885 — Section 103B(3)
High Courts06 Jun 1917
Sujal Biswas and Another Vs Samiruddin Mandal
Calcutta High Court · 46 Ind. Cas. 515
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts06 Jun 1917
Lalit Mohan Chakravarty and Others Vs Harendra Kumar De and Others
Calcutta High Court · 40 Ind. Cas. 736
Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 3, 5(c)
High Courts01 Jun 1917
The King-Emperor Vs Romesh Chandra Gupta
Calcutta High Court · (1917) 06 CAL CK 0029
High Courts01 Jun 1917
The Metropolitan Engineering Works Vs Walter Eugene Debrunner
Calcutta High Court · 45 Ind. Cas. 305
Evidence Act, 1872 — Section 91
High Courts01 Jun 1917
Kumar Satya Sankar Ghosal Bahadur Vs Mon Mohon Guha Roy and Others
Calcutta High Court · 43 Ind. Cas. 996
Bengal Tenancy Act, 1885 — Section 65Civil Procedure Code, 1908 (CPC) — Section 98Transfer of Property Act, 1882 — Section 100, 73