High Courts25 Jun 1917
Nafar Joardar Vs Pratima Sundari Dassya and Shyama Charan Biswas and Others
Calcutta High Court · 41 Ind. Cas. 726
Evidence Act, 1872 — Section 13
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,655 of 3,203
High Courts25 Jun 1917
Braja Nath Pal Chowdhury Vs Surendra Krishna Roy and Others
Calcutta High Court · 41 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Limitation Act, 1963 — Article 164
High Courts25 Jun 1917
Paran Chandra Karmakar and Others Vs Khazez Mandal
Calcutta High Court · 42 Ind. Cas. 262
High Courts22 Jun 1917
Abdul Aziz Mandal and Others Vs Behari Lal Biswas and Others
Calcutta High Court · 41 Ind. Cas. 711
Bengal Patni Taluks Regulation, 1819 — Section 13(4)
High Courts22 Jun 1917
Gobinda Chundra Pal, lunatic, by his next friend Padma Lochun Pal, and Others Vs Kailash Chandra Pal
Calcutta High Court · 41 Ind. Cas. 73
Transfer of Property Act, 1882 — Section 100, 99
High Courts22 Jun 1917
Jagabandhu Pal Chowdhury and Others Vs Haladhar Pal Choudhury and Others
Calcutta High Court · 41 Ind. Cas. 269
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Guardians and Wards Act, 1890 — Section 30
High Courts21 Jun 1917
Surajubala Dassi and Others Vs Jageswar Rai and Others
Calcutta High Court · 41 Ind. Cas. 693
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts21 Jun 1917Allowed
Saraju Bala Dasi Vs Jogemaya Dasi
Calcutta High Court · (1917) 06 CAL CK 0005
High Courts19 Jun 1917
Abdul Majid Mian and Another Vs Baksha Ali and Others and Srimaty Halimannessa Chowdhurani and Others
Calcutta High Court · 40 Ind. Cas. 662
High Courts19 Jun 1917
Rahamat Ali and Others Vs Chikan Bibi and Others
Calcutta High Court · 41 Ind. Cas. 684
High Courts19 Jun 1917
Bireswar Mookerjee and Others Vs Ambika Charan Battacharjee
Calcutta High Court · 42 Ind. Cas. 472
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3)Limitation Act, 1963 — Section 21
High Courts18 Jun 1917
Abdul Hakim Khan Vs Bdzruk Ali Khan
Calcutta High Court · 41 Ind. Cas. 658
Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 465
High Courts18 Jun 1917
Surendra Krishna Roychoudhury and Others Vs Peary Mohan Roy
Calcutta High Court · 41 Ind. Cas. 698
Bengal Tenancy Act, 1885 — Section 106
High Courts18 Jun 1917
Radhanath Sasmal Vs Uttam Chandra Maiti and Others
Calcutta High Court · 46 Ind. Cas. 879
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 20
High Courts18 Jun 1917
Broja Krishna Ghose Sardar Vs Benimadhab Ghose Sardar and Others
Calcutta High Court · 41 Ind. Cas. 744
High Courts15 Jun 1917
Midnapur Zemindary Company Ltd. Vs Jogendra Kumar Bhaumick and Others
Calcutta High Court · 41 Ind. Cas. 584
High Courts15 Jun 1917
Bhudhar Chandra Roy Choudhury Vs Nanda Lal Roy and Others
Calcutta High Court · 40 Ind. Cas. 682
Bengal Tenancy Act, 1885 — Section 30(6), 30(b)
High Courts15 Jun 1917
Aghore Nath Shaha Vs Natabar Bairagi and Others
Calcutta High Court · 41 Ind. Cas. 406
High Courts15 Jun 1917
The Eralijool Tea Company, Limited and Another Vs Nagendro Nath Chowdhury
Calcutta High Court · 41 Ind. Cas. 47
Limitation Act, 1963 — Section 27
High Courts15 Jun 1917
Amulya Chandra Roy Chowdhury Vs Shiva Krishna Bose and Others
Calcutta High Court · 40 Ind. Cas. 768