High Courts13 Jul 1917
Rakhal Mandal and Others Vs Emperor
Calcutta High Court · 45 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 107(2)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,653 of 3,203
High Courts12 Jul 1917
Oli Sha and Others Vs Farid Sardar and Others and Nila Shah and Others
Calcutta High Court · 41 Ind. Cas. 690
High Courts12 Jul 1917
Shyama Charan Bhattacharjee Vs Mustafizar Rahaman and Others
Calcutta High Court · 41 Ind. Cas. 769
Bengal Tenancy Act, 1885 — Section 60
High Courts12 Jul 1917
Nibaran Chandra Sen Vs Nagendra Chandra Sen and Others
Calcutta High Court · 44 Ind. Cas. 984
High Courts12 Jul 1917
Satya Kumar Mukherjee Vs The Manager, Benares Bank, Limited, and Others
Calcutta High Court · 46 Ind. Cas. 335
Provincial Insolvency Act, 1920 — Section 16(c)
High Courts12 Jul 1917
Ishan Chandra Banerjee Vs Hrishikesh Biswas and Others
Calcutta High Court · 42 Ind. Cas. 550
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts11 Jul 1917
Abdul Majid Vs Hari Charn Halder and Others
Calcutta High Court · 53 Ind. Cas. 17
Transfer of Property Act, 1882 — Section 111
High Courts10 Jul 1917
Reshu Kabiraj Vs Emperor
Calcutta High Court · 41 Ind. Cas. 649
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts10 Jul 1917
Nazir Ali Shikdar Vs Banshi Badan Patwari
Calcutta High Court · 42 Ind. Cas. 621
Bengal Tenancy Act, 1885 — Section 85, 85(2)
High Courts09 Jul 1917
Surendra Nath Bhaumik and Another Vs Gayeshuddin
Calcutta High Court · 41 Ind. Cas. 494
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts06 Jul 1917
Chairman, Bally Municipality Vs Pramatha Nath Mookherjee and Others and Abinash Chandra Ghose
Calcutta High Court · 41 Ind. Cas. 775
Probate and Administration Act, 1881 — Section 90
High Courts06 Jul 1917
Rajani Sundari Dassi and Another Vs Hara Sundari Dassi and Kazem Mandal and Others
Calcutta High Court · 41 Ind. Cas. 501
Bengal Tenancy Act, 1885 — Section 88
High Courts06 Jul 1917
Sudhir Chunder Sett and Another Vs Sped Abdulla-Ul-Musavi and Others
Calcutta High Court · 48 Ind. Cas. 520
Evidence Act, 1872 — Section 115
High Courts05 Jul 1917
Bhupendra Narain Dutt and Others Vs Kumar Manmotha Nath Mitter and Others
Calcutta High Court · 41 Ind. Cas. 859
Bengal Tenancy Act, 1885 — Section 60
High Courts05 Jul 1917
Fanindra Narain Roy Vs Kachheman Bibi and Others
Calcutta High Court · 41 Ind. Cas. 673
Contract Act, 1872 — Section 2(d)
High Courts05 Jul 1917Allowed
Sudhir Chandra Das Vs Gobinda Chandra Roy
Calcutta High Court · (1917) 07 CAL CK 0043
High Courts05 Jul 1917
Sudhir Chandra Das and Another Vs Kamal Chandra Dutta and Others
Calcutta High Court · 41 Ind. Cas. 503
Succession Act, 1865 — Section 179