High Courts03 Aug 1917
Nara Narayan Kapali and Others Vs Kali Mohan Das Kapali
Calcutta High Court · 43 Ind. Cas. 47
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,651 of 3,203
High Courts03 Aug 1917
Amid (Hamid) Ali and Others Vs Abdul Mea Mozumdar and Others
Calcutta High Court · 42 Ind. Cas. 616
High Courts03 Aug 1917
Pran Krishna Pan Vs Atul Krishna Mukherjee and Others
Calcutta High Court · 46 Ind. Cas. 176
Bengal Tenancy Act, 1885 — Section 161, 167
High Courts03 Aug 1917
Durga Kanta Sarma Vs Anto Koch and Another
Calcutta High Court · 42 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 9, 115
High Courts02 Aug 1917
Lokenath Dey and on his Death His Heiress and Legal Representative, Srimati Hemlata Roy and Another Vs Hara Chandra Majumdar and Others
Calcutta High Court · 43 Ind. Cas. 29
High Courts01 Aug 1917
Raj Kumar Nali Vs Mohesh Chandra Guha and Others
Calcutta High Court · 42 Ind. Cas. 580
High Courts31 Jul 1917
Sheikh Nasiruddin Midda Vs Sheikh Sidhoo Mia and Others
Calcutta High Court · 44 Ind. Cas. 361
Registration Act, 1908 — Section 77
High Courts31 Jul 1917
Halodhar Malo and Others Vs Kali Prosonno Basu Roy Choudhury and Others
Calcutta High Court · 43 Ind. Cas. 18
High Courts31 Jul 1917
Satyesh Chandra Sarkar and Others Vs Haji Jillar Rahman
Calcutta High Court · 45 Ind. Cas. 721
Bengal Tenancy Act, 1885 — Section 61, 61(1)(c)
High Courts31 Jul 1917
Muralidhar Roy and Others and Raja Srinath Roy and Others Vs Sasadhur Pal and Others
Calcutta High Court · 43 Ind. Cas. 344
High Courts30 Jul 1917
Sheikh Amiruddin Ahmed alias Tahur Bap Vs Emperor
Calcutta High Court · 44 Ind. Cas. 321
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 24, 25, 26, 27
High Courts27 Jul 1917
Jnan Chandra Das and Others Vs Rajani Kanta Pal and Others
Calcutta High Court · 41 Ind. Cas. 850
Transfer of Property Act, 1882 — Section 54
High Courts25 Jul 1917
Durga Charan Acharjee Vs Khundkarenamal Huq and Others
Calcutta High Court · 45 Ind. Cas. 705
High Courts24 Jul 1917
Mohendra Nath Das and Another Vs Mohi Lal Koley and Others
Calcutta High Court · 43 Ind. Cas. 770
High Courts24 Jul 1917
The River Steam Navigation Company, Ltd. and Another Vs Hazarimal Multan Mal
Calcutta High Court · 41 Ind. Cas. 919
Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jul 1917
Iswar Chandra Bera Vs Kali Charan Santra and Others
Calcutta High Court · 43 Ind. Cas. 726
Land Registration Act, 1876 — Section 78, 81
High Courts23 Jul 1917
Nogendra Nath Roy Chowdhury and Others Vs Ashutosh Roy Chowdhury and Others
Calcutta High Court · 41 Ind. Cas. 627
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts23 Jul 1917
Shanu Sheikh Vs Dhani Sarkar
Calcutta High Court · 41 Ind. Cas. 934
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Jul 1917
Krishna Chandra Dutta Roy by his mother and next friend Promadamoyee Dasya alias Santamoyi Dasya Vs Hemaja Sankar Nandi Mozumdar and Others
Calcutta High Court · 45 Ind. Cas. 477