High Courts23 Jul 1917
Harinath Banerjee Vs Pramathanath Dey Chowdhury and Others
Calcutta High Court · 42 Ind. Cas. 633
Registration Act, 1908 — Section 49
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,652 of 3,203
High Courts23 Jul 1917
Jadab Chandra Bhattacharjee Vs Mafijuddi and Others
Calcutta High Court · 42 Ind. Cas. 615
High Courts23 Jul 1917
Krishna Das Roy and Others Vs Kali Tara Chowdhurani and Others
Calcutta High Court · 44 Ind. Cas. 80
Contract Act, 1872 — Section 43
High Courts20 Jul 1917
Kumud Kamini Dasi and Others Vs Khudumani Dasi and Another
Calcutta High Court · 47 Ind. Cas. 202
High Courts19 Jul 1917
Moulvi Abdul (Abdur) Rashid Khan Vs Munshi Safar Ali and Others
Calcutta High Court · 42 Ind. Cas. 614
Transfer of Property Act, 1882 — Section 112
High Courts19 Jul 1917
Sarat Chundra Bose in his own Right and as heir of late Principal Chowdhurain Vs The Khararea Mezejula Zemindari Syndicate, Ltd. and Others
Calcutta High Court · 42 Ind. Cas. 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 11
High Courts19 Jul 1917
Kasiswar Mukherjee Vs Jyoti Kumar Mukerjee and Others
Calcutta High Court · (1917) 07 CAL CK 0044
High Courts19 Jul 1917
Kaseswar Mukerjee and Others Vs Annoda Prosad Patra and Others
Calcutta High Court · 41 Ind. Cas. 863
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Jul 1917
Maharaja Birendra Kishore Manikya Bahadur Vs Ahamud Ali and Others
Calcutta High Court · 41 Ind. Cas. 687
Bengal Tenancy Act, 1885 — Section 161
High Courts19 Jul 1917
Iswar Chandra Sarma and Others Vs Kailash Chandra Nath and Others
Calcutta High Court · 41 Ind. Cas. 639
High Courts18 Jul 1917
Kedar Nath Mana Vs Jogendra Nath Das
Calcutta High Court · 41 Ind. Cas. 815
Presidency Small Cause Courts Act, 1882 — Section 31(b)
High Courts18 Jul 1917
Amrita Lal Mandal and Others Vs Bhutnath Mandal and Others and Aukhoy Kumar Mandal and Another
Calcutta High Court · 41 Ind. Cas. 735
High Courts18 Jul 1917
Mohunta Bhagwan Das Vs Surendra Narain Singh
Calcutta High Court · 42 Ind. Cas. 521
Specific Relief Act, 1877 — Section 19, 21(6)
High Courts18 Jul 1917
Helaluddi Molla alias Elai Molla Vs Abdul Gafur
Calcutta High Court · 41 Ind. Cas. 936
High Courts18 Jul 1917
Rashed Kazi Vs Pachoo Sardar
Calcutta High Court · 42 Ind. Cas. 534
Bengal Tenancy Act, 1885 — Section 18, 85
High Courts17 Jul 1917
Baikanta Nath Chatterjee and Others Vs Lakshan Chandra Chatterjee and Others
Calcutta High Court · 41 Ind. Cas. 875
High Courts17 Jul 1917
Gridutta Sarma, and on his death His Heiress And Legal Representative His widow Jogemoya Debi Vs Durga Dutta Sarma and, Ors.
Calcutta High Court · 42 Ind. Cas. 260
High Courts16 Jul 1917
Churamoni Mondal Vs Rajendra Kumar Singha and On His Death His Heirs And Legal Representatives and Others
Calcutta High Court · 42 Ind. Cas. 390
Transfer of Property Act, 1882 — Section 6
High Courts13 Jul 1917
Abhoya Charan Ghosh and Others Vs Raj Kumar Ghosh and Others
Calcutta High Court · 42 Ind. Cas. 506
High Courts13 Jul 1917
Mitu Sheikh Vs Amrita Lal Sen and Another and Parij Sheikh
Calcutta High Court · 42 Ind. Cas. 546
Bengal Tenancy Act, 1885 — Section 180