High Courts04 Jul 1917
Harendranath Banerjee Vs Hari Charan Dutt
Calcutta High Court · 43 Ind. Cas. 450
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,654 of 3,203
High Courts04 Jul 1917
Balakeshwari Dabi Vs Janananda Banerjee
Calcutta High Court · 41 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Section 132(1)
High Courts04 Jul 1917
Shiba Prasad Roy Chowdhury Vs Samarbndra Nath Bose and Others
Calcutta High Court · 41 Ind. Cas. 431
Bengal Tenancy Act, 1885 — Section 61
High Courts04 Jul 1917
Bhupendra Mohan Pal Chaudhuri and Others Vs The Chairman of Madaripur Municipality and Others
Calcutta High Court · 41 Ind. Cas. 1004
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts04 Jul 1917
Upendra Narain Roy Vs Janaki Nath Roy and Others
Calcutta High Court · 47 Ind. Cas. 129
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts04 Jul 1917
Abdul Rahman Kazi and Others Vs Baikunta Nath Roy Chowdhury and Others
Calcutta High Court · 41 Ind. Cas. 757
High Courts03 Jul 1917
Surendra Nath Ghosh Vs Kaligopal Mozoomdar Kali Gopal Mozoomdar Vs Surendra Nath Ghose and Others
Calcutta High Court · 42 Ind. Cas. 431
High Courts03 Jul 1917
Nistarini Dasi Vs Mohendra Nath Kar
Calcutta High Court · 47 Ind. Cas. 535
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Jul 1917
Sayed Rajab Ali Mian and Another Vs Pandu Mullick and Others
Calcutta High Court · 41 Ind. Cas. 396
High Courts02 Jul 1917
Sheikh Sahebjan Khansama and Others Vs Sheikh Abdul Jalil and Others
Calcutta High Court · 41 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Succession Certificate Act, 1889 — Section 4
High Courts02 Jul 1917
Digambar Chakravarti Vs Ram Taran Mitter
Calcutta High Court · 41 Ind. Cas. 663
Penal Code, 1860 (IPC) — Section 467
High Courts02 Jul 1917
Panchanan Das Majumdar Vs Kunja Behari Malo and Others
Calcutta High Court · 42 Ind. Cas. 259
High Courts02 Jul 1917
Maulvi Muhfoozul Huq and Others Vs Maulvi Mazhorul Huq and Others and Nazimonnessa Khatun and Another
Calcutta High Court · 41 Ind. Cas. 685
High Courts29 Jun 1917
Emperor Vs Romesh Chandra Gupta
Calcutta High Court · 46 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts29 Jun 1917
Wazuddi Vs Rahimuddi and Others
Calcutta High Court · 41 Ind. Cas. 817
Cattle Trespass Act, 1871 — Section 10Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts29 Jun 1917
Badal Mirza and Others Vs Tinkori Koley and Others
Calcutta High Court · 41 Ind. Cas. 736
High Courts29 Jun 1917
Umesh Chandra Roy Vs Satis Chandra Roy and Others
Calcutta High Court · 41 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 170, 435, 437, 494, 494(a)
High Courts27 Jun 1917
Genu Sheikh and Others Vs Taramani Choudhurani
Calcutta High Court · 41 Ind. Cas. 259
Bengal Tenancy Act, 1885 — Section 105, 50(2)
High Courts26 Jun 1917
Campbell and Co. Vs Jeshraj Giridhari Lall
Calcutta High Court · 46 Ind. Cas. 687
Arbitration Act, 1899 — Section 11(2), 15Civil Procedure Code, 1908 (CPC) — Section 104(f)Letters Patent Act, 1865 — Clause 15
High Courts26 Jun 1917
Manmotha Nath Dey and Another Vs Gadadhar Manna and Others
Calcutta High Court · 41 Ind. Cas. 751
Bengal Tenancy Act, 1885 — Section 109A(2)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(t)