High Courts01 Jun 1917
Pundit Rakhal Chandra Tewari Nayaratna Vs Manaranjan Das Auction-purchaser and Others
Calcutta High Court · 41 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,657 of 3,203
High Courts30 May 1917Allowed
Nripendra Nath Ray Vs Birendra Nath Ray
Calcutta High Court · (1917) 05 CAL CK 0039
High Courts30 May 1917
Sarada Charan Mozumdar Vs Kumar Birendranath Roy and Others
Calcutta High Court · 41 Ind. Cas. 615
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts30 May 1917
Sivanarayan Mukhopadhya Vs Bhutnath Guchait and Another, Rasik Patra and Others
Calcutta High Court · 45 Ind. Cas. 289
High Courts28 May 1917
Raja Jatindra Mohan Ray Vs Raja Ramesh Chandra Ray and Others
Calcutta High Court · 40 Ind. Cas. 504
High Courts28 May 1917
Raj Kumar Missra and on his death his heirs and Legal Representatives Narain Chundra Misra and Others Vs Rama Nath Singh and Others
Calcutta High Court · 40 Ind. Cas. 494
Bengal Tenancy Act, 1885 — Section 52
High Courts28 May 1917
Khetra Mohan Poddar and Others Vs Aswini Kumar Saha and Others
Calcutta High Court · 45 Ind. Cas. 667
Contract Act, 1872 — Section 247
High Courts25 May 1917
Raja Sasi Kanta Acharjee Vs Kunja Mohan Moitra and Lalit Mohan Moitra and Another, Lalit Mohan Moitra and Golam Mohamad Choudhry and Another
Calcutta High Court · 41 Ind. Cas. 425
High Courts25 May 1917
Sarat Chandra Roy Vs Abbas Ali Mondal and Abdul Gani Mondal
Calcutta High Court · 41 Ind. Cas. 833
High Courts24 May 1917
Jadu Nath Manna and Others Vs Pran Krishna Das and Another
Calcutta High Court · 46 Ind. Cas. 455
Bengal Tenancy Act, 1885 — Section 40
High Courts23 May 1917
Gour Mondal and Another Vs Peari Majhi and Others
Calcutta High Court · 43 Ind. Cas. 864
High Courts23 May 1917
Adwaita Chandra Mondal and Others Vs Krishnadhan Sarkar
Calcutta High Court · 42 Ind. Cas. 933
High Courts22 May 1917
Naurang Singh Vs Janardan Kishore Lal Singh Deo and Another
Calcutta High Court · 41 Ind. Cas. 952
Transfer of Property Act, 1882 — Section 111(g)
High Courts22 May 1917
Khondkar Mehdi Hossein and Others Vs Umesh Chandra Mukherjee and Others
Calcutta High Court · 41 Ind. Cas. 964
Village Chaukidari Act, 1870 — Section 51
High Courts22 May 1917
Brajendra Lal Das and Others Vs Deb Narain Tewari and Another
Calcutta High Court · 41 Ind. Cas. 894
High Courts21 May 1917
Giribala Dasi Vs Nitya Lal Sinha and Others
Calcutta High Court · 41 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts18 May 1917
Jafar Ali and Another Vs Har Gobinda Sarma
Calcutta High Court · 41 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 107