High Courts18 May 1917
Ram Narayan Acharjee Vs Atul Chandra Das
Calcutta High Court · 42 Ind. Cas. 758
Criminal Procedure Code, 1898 (CrPC) — Section 386
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,658 of 3,203
High Courts17 May 1917
Benodini Debya Vs Hridoy Nath Ghoshal, Durlav Das Basak Durlav Das Bysak Vs Hridoy Nath Ghosal and Another
Calcutta High Court · 45 Ind. Cas. 187
High Courts15 May 1917
Kanai Lal Ghose Vs Jatindra Nath Chandra
Calcutta High Court · 42 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1877 — Section 9
High Courts14 May 1917
Digambar Das Vs Bisweswar Chowdhury and Others
Calcutta High Court · 41 Ind. Cas. 12
High Courts14 May 1917
Gangaram Bhojraj Vs Dhanman Sirdar and Others
Calcutta High Court · 41 Ind. Cas. 393
High Courts11 May 1917
Baroda Prosad Roy Chowdhury Vs Rai Manmath Nath Mitra Bahadur
Calcutta High Court · 41 Ind. Cas. 456
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 May 1917
Ramjash Agarwala Vs Indian General Navigation And Railway Company, Limited
Calcutta High Court · 41 Ind. Cas. 387
High Courts11 May 1917
Ghuznavi Vs The Allahabad Bank Ld.
Calcutta High Court · (1917) 05 CAL CK 0023
High Courts11 May 1917
Bhabasindhu Haldar and Another Vs Kesab Chandra Haldar and Others
Calcutta High Court · 40 Ind. Cas. 463
High Courts11 May 1917
Janaki Nath Saha Vs Kailash Chandra Singha and Others
Calcutta High Court · 40 Ind. Cas. 498
High Courts07 May 1917
Nibaran Chandra Chakravarty and Others Vs Akshoy Kumar Banerjee
Calcutta High Court · 41 Ind. Cas. 311
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(6), 195(7)
High Courts07 May 1917
Kumar Naresh Narayan Roy Vs The Midnapore Zemindary Co., Ltd.
Calcutta High Court · 41 Ind. Cas. 800
High Courts07 May 1917
Prafulla Nath Tagore and Others Vs Matabaddin Mandal and Others
Calcutta High Court · 42 Ind. Cas. 881
Bengal Tenancy Act, 1885 — Section 169(c)
High Courts04 May 1917
Behari Lall Ghose and Others Vs Sindhubala Dassi
Calcutta High Court · 41 Ind. Cas. 878
Transfer of Property Act, 1882 — Section 122
High Courts03 May 1917
Baneswar Pramanik and Another Vs Tarapada Bhattacharjee and Others
Calcutta High Court · 41 Ind. Cas. 872
High Courts03 May 1917
Shib Chandra Banerjee Vs Surendra Chandra Mondal and Others and Mahaharannessa Bibi
Calcutta High Court · 41 Ind. Cas. 759
Village Chaukidari Act, 1870 — Section 50
High Courts01 May 1917
Kumud Krishna Mandal and Others Vs Jogendra Nath Sircar
Calcutta High Court · 41 Ind. Cas. 511
Succession Act, 1925 — Section 82
High Courts30 Apr 1917
Baidya Nath Bose Vs Emperor
Calcutta High Court · 42 Ind. Cas. 601
Motor Vehicles Act, 1914 — Section 11
High Courts27 Apr 1917
Annada Charan Datta Vs Mohim Chandra Guha
Calcutta High Court · 42 Ind. Cas. 673
Transfer of Property Act, 1882 — Section 111