High Courts13 Aug 1923
Taraprasanna Chongdar Vs Nrisinha Murari Pal and Others
Calcutta High Court · 81 Ind. Cas. 763
Bengal Patni Taluks Regulation, 1819 — Section 14, 15Court Fees Act, 1870 — Article 17, 12, 13
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,512 of 3,203
High Courts10 Aug 1923
Kali Ranjan Chowdhury Vs Rajeswar Roy Chowdhury
Calcutta High Court · AIR 1924 Cal 649 : (1924) ILR (Cal) 396 : 83 Ind. Cas. 602
High Courts10 Aug 1923
Haji Teller Rahman Vs Golam Gone
Calcutta High Court · AIR 1924 Cal 1063 : 82 Ind. Cas. 419
High Courts09 Aug 1923
King-Emperor Vs Osman Sardar
Calcutta High Court · AIR 1924 Cal 809
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 120B, 302, 364
High Courts09 Aug 1923
Osman Sardar Vs Emperor
Calcutta High Court · 81 Ind. Cas. 824
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts09 Aug 1923
Krishna Lal Burman Vs Satyabala Debi
Calcutta High Court · AIR 1924 Cal 686 : (1924) ILR (Cal) 342
High Courts08 Aug 1923
The Emperor Vs Jamaldi Fakir and Others
Calcutta High Court · AIR 1924 Cal 701
Penal Code, 1860 (IPC) — Section 395
High Courts08 Aug 1923
Emperor Vs Jamaldi Fakir and Others
Calcutta High Court · (1924) ILR (Cal) 160
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395, 396
High Courts07 Aug 1923
Birendra Kishore Manikya Bahadur Vs Ali Ahamed
Calcutta High Court · AIR 1924 Cal 1015 : 84 Ind. Cas. 86
Bengal Tenancy Act, 1885 — Section 6, 7
High Courts06 Aug 1923
Keamuddi Karikar Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 79 : 81 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 147, 149, 304, 325, 71
High Courts06 Aug 1923
Kiamuddi Karikar Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 771
Penal Code, 1860 (IPC) — Section 147
High Courts06 Aug 1923
A.J.E. Abraham Vs H.B. Sookias
Calcutta High Court · AIR 1924 Cal 777 : (1924) ILR (Cal) 337
Provincial Insolvency Act, 1920 — Section 27(2)
High Courts06 Aug 1923
Khararia Mijazilla Zamindari Syndicate Ltd. Vs Omed Sheikh and Others
Calcutta High Court · AIR 1924 Cal 811
High Courts03 Aug 1923
Karimunnessa Khatun Vs Fazlal Karim and Others
Calcutta High Court · AIR 1924 Cal 1055 : 84 Ind. Cas. 471
High Courts03 Aug 1923
Jagannath Motilal Vs Bala Prosad Arjundas
Calcutta High Court · AIR 1925 Cal 166 : 78 Ind. Cas. 859
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21Limitation Act, 1963 — Section 5
High Courts03 Aug 1923
Nripendra Bhusan Ray Vs Gobinda Bandhu Majumdar
Calcutta High Court · AIR 1924 Cal 1018 : 82 Ind. Cas. 266
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 150, 156, 157
High Courts02 Aug 1923
Raj Rajeswari Jiu and Others Vs Gati Krishna Chakrabarti and Others
Calcutta High Court · AIR 1924 Cal 953
Court Fees Act, 1870 — Section 12
High Courts02 Aug 1923
Raj Rajeswari Jiu Vs Gati Krishna Chakrabarti and Others
Calcutta High Court · 82 Ind. Cas. 292
Court Fees Act, 1870 — Section 12(2)
High Courts02 Aug 1923
Baikuntha Nath Chattoraj Vs Prosannamoyi Debi
Calcutta High Court · AIR 1924 Cal 769 : (1924) ILR (Cal) 324
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts31 Jul 1923
Jyoti Prakash Nandi Vs Mukti Prakash Nandi
Calcutta High Court · (1924) ILR (Cal) 150
Transfer of Property Act, 1882 — Section 67