High Courts01 Oct 1923
Nagendra Nath Chakrabarthi Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 476
Penal Code, 1860 (IPC) — Section 400, 401
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,510 of 3,203
High Courts28 Sept 1923
King-Emperor Vs Dhananjay Ray
Calcutta High Court · AIR 1924 Cal 321
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 211
High Courts28 Sept 1923
Emperor Vs Dhananjay Ray
Calcutta High Court · 81 Ind. Cas. 246
Criminal Procedure Code, 1898 (CrPC) — Section 299, 307
High Courts28 Sept 1923
Emperor Vs Dhananjoy Raha
Calcutta High Court · (1924) ILR (Cal) 347
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 211
High Courts26 Sept 1923
The King Emperor Vs Barendra Kumar Ghose
Calcutta High Court · AIR 1924 Cal 257
Penal Code, 1860 (IPC) — Section 302, 394
High Courts19 Sept 1923
Emperor Vs Akbar Molla and Others
Calcutta High Court · (1924) ILR (Cal) 271 : 81 Ind. Cas. 261
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147
High Courts19 Sept 1923
King-Emperor Vs Akbar Molla and Others
Calcutta High Court · AIR 1924 Cal 449
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts18 Sept 1923
Nanda Lal Agrani Vs Jogendra Chandra Datta
Calcutta High Court · 82 Ind. Cas. 297
Bengal Court Fees (Amendment) Act, 1922 — Section 5Court Fees Act, 1870 — Article 4, 5Transfer of Property Act, 1882 — Section 89
High Courts18 Sept 1923
Nandi Ram alias Nandi Lal Agrani Vs Jogendra Chandra Dutta and Others
Calcutta High Court · AIR 1924 Cal 881
Civil Procedure Code, 1908 (CPC) — Section 149Transfer of Property Act, 1882 — Section 88, 89
High Courts30 Aug 1923
Bhairab Chandra Das and Others Vs The Midnapur Zemindari Co., Ltd. and Others
Calcutta High Court · AIR 1924 Cal 513
Bengal Tenancy Act, 1885 — Section 105
High Courts30 Aug 1923
Kumar Gopika Raman Ray Vs Mahar Ali and Others
Calcutta High Court · AIR 1924 Cal 872
High Courts29 Aug 1923
Bhupendra Nath Mookerjee Vs Monohar Mukherjee
Calcutta High Court · AIR 1924 Cal 456
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1(s)
High Courts29 Aug 1923
Bhupendra Nath Mukherjee Vs Monohar Mukherjee
Calcutta High Court · 77 Ind. Cas. 783
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts28 Aug 1923
Bhuban Mohini Dasi and Others Vs Kumud Bala Dasi and Others
Calcutta High Court · AIR 1924 Cal 467
High Courts28 Aug 1923
Bhubanmohini Dasi and Others Vs Kumudbala Dasi and Others
Calcutta High Court · 82 Ind. Cas. 934
High Courts28 Aug 1923
Bhupendra Kumar Dutt Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 168
Railways Act, 1890 — Section 109, 42
High Courts28 Aug 1923
Habibar Rahman Vs Saidannessa Bibi and Others
Calcutta High Court · AIR 1924 Cal 473
Guardians and Wards Act, 1890 — Section 29
High Courts28 Aug 1923
Bhupendra Kumar Datta Vs King Emperor
Calcutta High Court · AIR 1924 Cal 687
Railways Act, 1890 — Section 109
High Courts28 Aug 1923
Kalikanta Chatterjee and Others Vs Surendra Nath Chakravarty and Others
Calcutta High Court · AIR 1925 Cal 648