High Courts28 Aug 1923
Habibar Rahaman Vs Saidannessa Bibi
Calcutta High Court · (1924) ILR (Cal) 331
Guardians and Wards Act, 1890 — Section 29Land Acquisition Act, 1894 — Section 32Lunacy Act, 1912 — Section 75
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,511 of 3,203
High Courts28 Aug 1923
Habibar Rahaman Vs Saidannessa Bibi and Another
Calcutta High Court · 77 Ind. Cas. 949
Guardians and Wards Act, 1890 — Section 29
High Courts27 Aug 1923
Rai Satyendra Nath Sen Bahadur and Others Vs Narendra Nath Gupta and Others
Calcutta High Court · AIR 1924 Cal 806
High Courts21 Aug 1923
Legal Remembrancer Vs Manmatha Bhusan Chatterjee and Others
Calcutta High Court · 84 Ind. Cas. 554
Penal Code, 1860 (IPC) — Section 120B, 415
High Courts21 Aug 1923
Superintendent and Remembrancer of Legal Affairs Vs Manmatha Bhusan Chatterjee and Others
Calcutta High Court · AIR 1924 Cal 495
Penal Code, 1860 (IPC) — Section 420
High Courts21 Aug 1923
Legal Remembrancer Vs Manmatha Bhusan Chatterjee, Hridoy Narain and Others
Calcutta High Court · (1924) ILR (Cal) 250
Penal Code, 1860 (IPC) — Section 415Railways Act, 1890 — Section 42(2)
High Courts17 Aug 1923
Pramada Nath Roy Vs Basiruddin Quanji
Calcutta High Court · (1924) ILR (Cal) 230 : 81 Ind. Cas. 993
Bengal Tenancy Act, 1885 — Section 111, 30
High Courts17 Aug 1923
Emperor Vs Nabab Ali Sarkar
Calcutta High Court · AIR 1924 Cal 705 : (1924) ILR (Cal) 236
Criminal Procedure Code, 1898 (CrPC) — Section 307, 476Penal Code, 1860 (IPC) — Section 466
High Courts17 Aug 1923
Pramode Nath Roy Vs Basiruddin Quazi
Calcutta High Court · AIR 1924 Cal 704
Bengal Tenancy Act, 1885 — Section 111
High Courts17 Aug 1923
Gobind Das Nath Vs Nritya Kali Dasi
Calcutta High Court · AIR 1924 Cal 874
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts15 Aug 1923
Emperor Vs Ali Mirza and Others
Calcutta High Court · 81 Ind. Cas. 800
Penal Code, 1860 (IPC) — Section 34, 397, 398
High Courts15 Aug 1923
Sita Nath Basak Vs Mohini Mohan Singh and Others
Calcutta High Court · AIR 1924 Cal 595
Copyright Act, 1914 — Section 13
High Courts15 Aug 1923
Emperor Vs Ali Mirza
Calcutta High Court · (1924) ILR (Cal) 265
Penal Code, 1860 (IPC) — Section 397, 398
High Courts14 Aug 1923
Joggeswar Mahata and Others Vs Jhapal Santal and Others
Calcutta High Court · 82 Ind. Cas. 848
Bengal Tenancy Act, 1885 — Section 49K
High Courts14 Aug 1923
Jogeshwar Mahata and Others Vs Jhapal Santal and Others
Calcutta High Court · AIR 1924 Cal 638
Limitation Act, 1963 — Article 12
High Courts14 Aug 1923
Joggeswar Mahata Vs Jhapal Santal
Calcutta High Court · (1924) ILR (Cal) 224
Bengal Tenancy Act, 1885 — Section 49B
High Courts13 Aug 1923
Tara Prasanna Chongdar Vs Nrisingha Moorari Pal
Calcutta High Court · (1924) ILR (Cal) 216
Court Fees Act, 1870 — Section 13
High Courts13 Aug 1923
Amrita Sundari Debi and Others Vs Munshi Serajuddin Amed Chowdhury and Others
Calcutta High Court · AIR 1924 Cal 620
High Courts13 Aug 1923
Syed Abdul Alim Abed Vs Badaruddin Ahmed and Others
Calcutta High Court · AIR 1924 Cal 757
Calcutta Improvement (Appeals) Act, 1911 — Section 3
High Courts13 Aug 1923
Rani Amrita Sundari Debi and Others Vs Munshi Serajuddin Ahmed Choudhury and Others
Calcutta High Court · 80 Ind. Cas. 755