High Courts31 Jul 1923
Pulin Behari Day and Another Vs Ashutosh Ghosh
Calcutta High Court · AIR 1924 Cal 981
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,513 of 3,203
High Courts31 Jul 1923
Jyoti Prakash Nandi Vs Mukti Prakash Nandi and Others
Calcutta High Court · 81 Ind. Cas. 734
Transfer of Property Act, 1882 — Section 67
High Courts31 Jul 1923
Pulin Behary Dey and Another Vs Ashutosh Ghose
Calcutta High Court · 81 Ind. Cas. 560
High Courts30 Jul 1923
Basanta Kumar Chakravarti Vs Ashutosh Chakravarti and Others
Calcutta High Court · AIR 1924 Cal 214 : 80 Ind. Cas. 654
Bengal Tenancy Act, 1885 — Section 93
High Courts30 Jul 1923
Radha Raman Kundu Vs Gopal Chander Sinha
Calcutta High Court · AIR 1924 Cal 208 : 80 Ind. Cas. 513
Succession Certificate Act, 1889 — Section 10(1), 19
High Courts30 Jul 1923
Sivadas Mukerjee Vs Surendra Nath Chatterjee
Calcutta High Court · 82 Ind. Cas. 382
Probate and Administration Act, 1881 — Section 41, 78
High Courts27 Jul 1923
Muller Maclean and Co. Vs S.M. Ataula and Co.
Calcutta High Court · AIR 1924 Cal 778
High Courts27 Jul 1923
Adwaita Chandra Saha Vs The Chittagong Co. Ltd. and Another
Calcutta High Court · AIR 1925 Cal 102 : 84 Ind. Cas. 747
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, 144
High Courts27 Jul 1923
Charu Chandra Ghose and Others Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 502
Penal Code, 1860 (IPC) — Section 120B
High Courts27 Jul 1923
Charu Chandra Ghose and Others Vs Emperor
Calcutta High Court · 81 Ind. Cas. 810
Penal Code, 1860 (IPC) — Section 30, 415, 420
High Courts27 Jul 1923
Muller Maclean and Co. Vs S.M. Ataulla and Co.
Calcutta High Court · (1924) ILR (Cal) 320
High Courts24 Jul 1923
Jaharlal Sadhukhan and Others Vs Chandra Kanta Pal and Another
Calcutta High Court · AIR 1928 Cal 265
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5Presidency Small Cause Courts Act, 1882 — Section 31
High Courts23 Jul 1923
Chandra Mohan Ganguly Vs Jnanendra Nath Banerjee and Others
Calcutta High Court · AIR 1924 Cal 400
High Courts23 Jul 1923
Injad Ali and Others Vs Mohini Chandra Adhikari
Calcutta High Court · AIR 1924 Cal 148 : 80 Ind. Cas. 623
Transfer of Property Act, 1882 — Section 55(2)
High Courts23 Jul 1923
Inatulla Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 618
Criminal Procedure Code, 1898 (CrPC) — Section 424
High Courts23 Jul 1923
Peary Lal Ray Chaudhuri and Others Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 913 : 83 Ind. Cas. 446
High Courts23 Jul 1923
Chandra Mohan Ganguli Vs Jnanendra Nath Banerjee and Others
Calcutta High Court · 81 Ind. Cas. 874
High Courts21 Jul 1923Allowed
Chandra Mohan Ganguli Vs Jnanendra Nath Banerjee and Others
Calcutta High Court · (1923) 07 CAL CK 0004
High Courts20 Jul 1923
Gopi Sundari Dasi and Others Vs Kherod Gobinda Chowdhury and Others
Calcutta High Court · AIR 1925 Cal 194 : 82 Ind. Cas. 99
Evidence Act, 1872 — Section 13
High Courts20 Jul 1923
Sailaja Nath Roy Chowdhury Vs Rishee Case Law
Calcutta High Court · (1924) ILR (Cal) 135
Bengal Tenancy Act, 1885 — Section 106Probate and Administration Act, 1881 — Section 90(4)