High Courts20 Jul 1923
Sailaja Nath Ray Choudhury and Others Vs Raja Reshee Case Law and Others
Calcutta High Court · AIR 1924 Cal 693
Bengal Tenancy Act, 1885 — Section 106
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,514 of 3,203
High Courts19 Jul 1923
Sarat Chandra Sen Vs Yakub Taluqdar
Calcutta High Court · AIR 1924 Cal 805 : 83 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 352, 426
High Courts19 Jul 1923
Natabar Khan Vs King Emperor
Calcutta High Court · AIR 1924 Cal 63
Criminal Procedure Code, 1898 (CrPC) — Section 262, 263
High Courts19 Jul 1923
Banka Behary Das Vs Gurdas Dhar and Another
Calcutta High Court · AIR 1924 Cal 172
High Courts19 Jul 1923
Rampratap Chamria Vs Durgaprasad Chamria and Others
Calcutta High Court · AIR 1924 Cal 567 : 83 Ind. Cas. 300
Judicature Act, 1873 — Section 57
High Courts19 Jul 1923
Ellen Eveline Wells Vs John Dickinson and Co., Ltd.
Calcutta High Court · AIR 1924 Cal 868
High Courts19 Jul 1923
Natabar Khan Vs Emperor
Calcutta High Court · 82 Ind. Cas. 278
Criminal Procedure Code, 1898 (CrPC) — Section 262, 263
High Courts18 Jul 1923
Baikanta Nath Ghose Vs Bhuban Chandra Mahapatra and Others
Calcutta High Court · AIR 1928 Cal 273
High Courts17 Jul 1923
Sadek Ali Vs Samed Ali Serang
Calcutta High Court · AIR 1924 Cal 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts17 Jul 1923
Das Ram Chowdhury Vs Tirtha Nath Das and Others
Calcutta High Court · (1924) ILR (Cal) 101 : 81 Ind. Cas. 522
Limitation Act, 1963 — Article 125Specific Relief Act, 1877 — Section 2
High Courts17 Jul 1923
Das Ram Chowdhury and Others Vs Tirtha Nath Das and Others
Calcutta High Court · AIR 1924 Cal 481
Guardians and Wards Act, 1890 — Section 30Limitation Act, 1963 — Article 125
High Courts17 Jul 1923
Balodev Sarma Khanud Vs Sonti Bordoloi and Another
Calcutta High Court · 84 Ind. Cas. 983
High Courts16 Jul 1923
Chandanmull Kanoria Vs Debi Chand and Others
Calcutta High Court · (1924) ILR (Cal) 62
Court Fees Act, 1870 — Section 11Presidency Small Cause Courts Act, 1882 — Section 22
High Courts16 Jul 1923
Srimati Pramila Bala Devi Vs Jyotindra Nath Banerjee and Others
Calcutta High Court · 83 Ind. Cas. 597
Probate and Administration Act, 1881 — Section 34
High Courts16 Jul 1923
Promila Bala Debi Vs Jyotindra Nath Banerji and Others
Calcutta High Court · AIR 1924 Cal 631
Probate and Administration Act, 1881 — Section 34
High Courts16 Jul 1923
Chandmull Kangoria Vs Debi Chand and Others
Calcutta High Court · AIR 1924 Cal 405 : 80 Ind. Cas. 317
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts13 Jul 1923
Sivadas Mookerjee Vs Surendra Nath Chatterjee
Calcutta High Court · AIR 1925 Cal 178
Civil Procedure Code, 1908 (CPC) — Section 151, 152Probate and Administration Act, 1881 — Section 78
High Courts13 Jul 1923
Nafar Chandra Pal Chowdhury Vs Emperor
Calcutta High Court · AIR 1924 Cal 114 : 76 Ind. Cas. 429
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110