High Courts03 Jul 1923
Midnapore Zemindary Co., Ltd. Vs Trailokya Nath Haldar and Others
Calcutta High Court · 81 Ind. Cas. 501
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,516 of 3,203
High Courts02 Jul 1923
Malchand Boid and Others Vs Osman Ali Mandal and Others
Calcutta High Court · AIR 1924 Cal 159 : 80 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Jul 1923
Thaddens S. Nahapiet and Others Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 987
Bengal Court Fees (Amendment) Act, 1922 — Section 17Court Fees Act, 1870 — Section 19I
High Courts29 Jun 1923
Ambika Prosad Dass Vs Annada Prosad Dass and Another
Calcutta High Court · AIR 1928 Cal 250
Succession Act, 1865 — Section 159
High Courts28 Jun 1923
Binode Behari Nath Vs Emperor
Calcutta High Court · AIR 1924 Cal 392
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 342, 537
High Courts27 Jun 1923
Burn and Co., Ltd. Vs H.H. Thakur Shaheb Sree Lukhdirjee
Calcutta High Court · 83 Ind. Cas. 260
Contract Act, 1872 — Section 39
High Courts27 Jun 1923
Burn and Co. Ltd. Vs H.H. Thakur Sahib Shree Lakhdirjee
Calcutta High Court · AIR 1924 Cal 427
Contract Act, 1872 — Section 39
High Courts26 Jun 1923
Kushai Malik and Others Vs Emperor
Calcutta High Court · 81 Ind. Cas. 906
Criminal Procedure Code, 1898 (CrPC) — Section 235, 239
High Courts26 Jun 1923
Kushai Malic Vs Emperor
Calcutta High Court · AIR 1924 Cal 389
Penal Code, 1860 (IPC) — Section 366, 368, 498
High Courts26 Jun 1923
Dakshina Ranjan Ghose Vs Omar Chand Oswal
Calcutta High Court · AIR 1924 Cal 145 : 75 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 424, 54
High Courts18 Jun 1923
Jnanendra Nath Dutt and Others Vs Nasea Dasi
Calcutta High Court · AIR 1924 Cal 991 : 83 Ind. Cas. 948
Evidence Act, 1872 — Section 13
High Courts16 Jun 1923
Gopal Chandra Pal Vs Kadambini Dasi and Others
Calcutta High Court · 73 Ind. Cas. 235
Limitation Act, 1963 — Section 28
High Courts15 Jun 1923
Girdharilal Honuman Bux Vs Eagle Star and British Dominions Insurance Co. Ltd.
Calcutta High Court · AIR 1924 Cal 186
Contract Act, 1872 — Section 23, 28
High Courts15 Jun 1923
Monmatha Kumar Ray Vs Josada Lal Podder and Others
Calcutta High Court · AIR 1924 Cal 647 : 77 Ind. Cas. 551
High Courts15 Jun 1923
Giridharilal Hanumanbux Vs Eagle Star and British Dominions Insurance Co., Ltd.
Calcutta High Court · 80 Ind. Cas. 637
High Courts13 Jun 1923
Jagadamba Debi Vs Uma Sankar De and Others
Calcutta High Court · AIR 1928 Cal 220
Bengal Tenancy Act, 1885 — Section 153, 16Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jun 1923
In Re: Bishnu Priya Chowdhurani
Calcutta High Court · AIR 1924 Cal 337
Income Tax Act, 1922 — Section 66
High Courts12 Jun 1923
In Re: Meghraj Purohit (Insolvent)
Calcutta High Court · AIR 1924 Cal 83
Presidency Towns Insolvency Act, 1909 — Section 41