High Courts23 May 1923
Ahmed Ali Sardar and Others Vs Emperor
Calcutta High Court · 75 Ind. Cas. 537
Criminal Procedure Code, 1898 (CrPC) — Section 123(2), 498
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,518 of 3,203
High Courts22 May 1923
Emperor Vs Bhubaneswar Nag
Calcutta High Court · AIR 1925 Cal 146
Legal Practitioners Act, 1879 — Section 13
High Courts22 May 1923
Sashi Bhusan Hazra Vs Kazi Abdulla and Others
Calcutta High Court · AIR 1924 Cal 328
High Courts22 May 1923
O.S. Meah Vs Durga Churn Dutta and Others
Calcutta High Court · 90 Ind. Cas. 456
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 115
High Courts22 May 1923
H.K. Bhedwar Vs Rao Shahab C.S.R. Rao
Calcutta High Court · AIR 1924 Cal 111
Penal Code, 1860 (IPC) — Section 417
High Courts22 May 1923
Midnapore Zamindari Company Ltd. Vs Jagat Chandra Dobey and Others
Calcutta High Court · AIR 1925 Cal 139
High Courts22 May 1923
Midnapore Zamindary Company, Limited Vs Jagat Chandra Dobey and Others
Calcutta High Court · 76 Ind. Cas. 990
High Courts22 May 1923Allowed
Ahmed Ali Sardar and others Vs King Emperor
Calcutta High Court · (1923) 05 CAL CK 0003
High Courts21 May 1923
Dibakanta Chatterjee Vs Gour Gopal Mukerjee
Calcutta High Court · AIR 1923 Cal 727 : 75 Ind. Cas. 715
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts21 May 1923
Deba Kanta Chatterjj Vs Gour Gopal Mukerji
Calcutta High Court · (1923) 05 CAL CK 0009
High Courts17 May 1923
Rani Hemanta Kumari Debi Vs The Midnapur Zemindari Co. Ltd.
Calcutta High Court · AIR 1923 Cal 25 : 77 Ind. Cas. 261
Bengal Tenancy Act, 1885 — Section 5(5)
High Courts17 May 1923
Radhika Nath Biswas Vs Rati Kanta Bakshi
Calcutta High Court · AIR 1925 Cal 158 : 76 Ind. Cas. 1009
Contract Act, 1872 — Section 130
High Courts16 May 1923
Srimati Haridasi Debi Vs P.B. Mookerjee and Others
Calcutta High Court · AIR 1924 Cal 905
High Courts16 May 1923
J.C. Galstaun Vs E.D. Sassoon and Co., Ltd.
Calcutta High Court · AIR 1924 Cal 190
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts16 May 1923
M.L. Chakrabarty Vs Olof Borin
Calcutta High Court · AIR 1924 Cal 446 : 80 Ind. Cas. 419
Presidency Small Cause Courts Act, 1882 — Section 38, 69
High Courts16 May 1923
J.C. Galstaun Vs E.D. Sassoon and Co. Ltd.
Calcutta High Court · 82 Ind. Cas. 348
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts15 May 1923
Girish Chandra Gagopadhaya and Another Vs Sri Krishna De Nag and Another
Calcutta High Court · AIR 1924 Cal 168
High Courts15 May 1923
Kripal Singh Vs Emperor
Calcutta High Court · AIR 1924 Cal 231 : 81 Ind. Cas. 940
Calcutta Police Act, 1866 — Section 62A
High Courts15 May 1923
Giris Chandra Gangopadhyay and Another Vs Sri Krishna De Nag and Another
Calcutta High Court · 75 Ind. Cas. 325
High Courts11 May 1923
Ganoda Dassya Vs Srimanta Ghosh
Calcutta High Court · AIR 1924 Cal 541a : 73 Ind. Cas. 784
Criminal Procedure Code, 1898 (CrPC) — Section 488