COURT ARCHIVE

Calcutta High Court judgments

64,049 judgments · page 2,517 of 3,203

High Courts12 Jun 1923

In Re: Meghraj Purohit

Calcutta High Court · 80 Ind. Cas. 840

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High Courts11 Jun 1923

The Government of Assam Vs Sahebulla and Others

Calcutta High Court · AIR 1924 Cal 1

Criminal Procedure Code, 1898 (CrPC) — Section 90, 96Penal Code, 1860 (IPC) — Section 353, 99

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High Courts11 Jun 1923

Government of Assam Vs Sahebulla and Others

Calcutta High Court · 75 Ind. Cas. 129

Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 498

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High Courts11 Jun 1923

Government of Assam Vs Sahebulla

Calcutta High Court · (1924) ILR (Cal) 1

Criminal Procedure Code, 1898 (CrPC) — Section 253, 555, 90Penal Code, 1860 (IPC) — Section 117, 498

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High Courts10 Jun 1923

Bindubashini Roy Chowdhury Vs Secretary of State for India

Calcutta High Court · (1924) ILR (Cal) 70

Court Fees Act, 1870 — Section 19H

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High Courts07 Jun 1923

Garibulla Akanda Vs Sadar Akanda and Others

Calcutta High Court · AIR 1924 Cal 813

Criminal Procedure Code, 1898 (CrPC) — Section 203

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High Courts06 Jun 1923

Sailendra Chandra Singh and Another Vs Emperor

Calcutta High Court · AIR 1924 Cal 153 : 77 Ind. Cas. 812

Criminal Procedure Code, 1898 (CrPC) — Section 342

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High Courts06 Jun 1923

Ibrahim Mallick Vs Lalit Mohan Roy

Calcutta High Court · AIR 1924 Cal 388 : 79 Ind. Cas. 489

Limitation Act, 1963 — Section 19Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts31 May 1923

P.E. Billinghurst and Others Vs H.P. Blackburn

Calcutta High Court · (1923) 05 CAL CK 0058

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High Courts31 May 1923

Dula Meoh Vs Moulavi Abdul Rahaman

Calcutta High Court · AIR 1924 Cal 452

Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts31 May 1923

Dula Meah Vs Moulavi Abdul Rahaman

Calcutta High Court · 81 Ind. Cas. 641

Evidence Act, 1872 — Section 91

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High Courts29 May 1923

A.K. Moitra Vs Kamini Mohan Bose

Calcutta High Court · AIR 1925 Cal 107

Criminal Procedure Code, 1898 (CrPC) — Section 177Penal Code, 1860 (IPC) — Section 406, 420

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High Courts29 May 1923

Bande Ali Vs Rejaullah and Others

Calcutta High Court · AIR 1925 Cal 263 : 76 Ind. Cas. 975

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts29 May 1923

Bansi Mirdha and Others Vs Brojeswar Dutt

Calcutta High Court · AIR 1924 Cal 95 : 81 Ind. Cas. 974

Criminal Procedure Code, 1898 (CrPC) — Section 423

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High Courts29 May 1923

In Re: Easatulla Mian alias Pramanik

Calcutta High Court · AIR 1925 Cal 104 : 76 Ind. Cas. 1031

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High Courts25 May 1923

Annada Mohan Roy Chowdhury Vs Kina Das and Others

Calcutta High Court · AIR 1924 Cal 394

Limitation Act, 1963 — Article 149, 2(8)

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High Courts25 May 1923

Priya Nath Basu and Others Vs Tarachand Moral and Others

Calcutta High Court · AIR 1924 Cal 341

Bengal Tenancy Act, 1885 — Section 104J

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High Courts25 May 1923

Abdul Jabbar Vs Emperor

Calcutta High Court · AIR 1925 Cal 80 : 76 Ind. Cas. 1030

Criminal Procedure Code, 1898 (CrPC) — Section 257

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High Courts25 May 1923

Annada Mohon Roy Chowdhury Vs Kina Das and Others

Calcutta High Court · 81 Ind. Cas. 675

Limitation Act, 1963 — Article 144, 149

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High Courts25 May 1923

Priya Nath Basu and Others Vs Tara Chand Moral and Others

Calcutta High Court · 80 Ind. Cas. 1034

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