High Courts28 Apr 1923
Kali Santa Chatterjee and Others Vs Surendra Nath Chakravarty and Others
Calcutta High Court · 95 Ind. Cas. 769
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,520 of 3,203
High Courts27 Apr 1923
Vally Mohamad Haji Gunny Vs Nederland S. Navigation Co. and Another
Calcutta High Court · AIR 1924 Cal 173
Limitation Act, 1963 — Article 115, 31
High Courts27 Apr 1923
Vally Mahomed Haji Gunny Vs Nederland S. Navigation Co. and Others
Calcutta High Court · 80 Ind. Cas. 612
High Courts27 Apr 1923
Rahim Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1923 Cal 724 : 73 Ind. Cas. 773
Criminal Procedure Code, 1898 (CrPC) — Section 282, 308
High Courts25 Apr 1923
Halfhide (Mr.) Vs Halfhide (Mrs.)
Calcutta High Court · AIR 1924 Cal 230
Criminal Procedure Code, 1898 (CrPC) — Section 488Provincial Insolvency Act, 1920 — Section 44
High Courts25 Apr 1923
Mr. Halfhide Vs Mrs. Halfhide
Calcutta High Court · 81 Ind. Cas. 912
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts24 Apr 1923
Madhuram Hazarika Vs Bhotong Chutiya and Others
Calcutta High Court · AIR 1925 Cal 59
High Courts24 Apr 1923
Dwigendra Narain Bagchi Vs Emperor
Calcutta High Court · 75 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 205Income Tax Act, 1961 — Section 51(e)
High Courts24 Apr 1923
Nityananda Koer Vs Rakhahari Mirsa
Calcutta High Court · AIR 1924 Cal 96
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 426, 447
High Courts24 Apr 1923
Raman Behari Roy alias Raman Behari Das Vs Emperor
Calcutta High Court · 73 Ind. Cas. 780
Penal Code, 1860 (IPC) — Section 415, 417
High Courts24 Apr 1923
Raman Behari Roy Vs Emperor
Calcutta High Court · AIR 1924 Cal 215
Penal Code, 1860 (IPC) — Section 417
High Courts24 Apr 1923
Bhowanidas Ramgobind Vs Harasukhdas Balkishendas
Calcutta High Court · AIR 1924 Cal 524
High Courts24 Apr 1923
Nityananda Koer Vs Rakhahari Misra
Calcutta High Court · 73 Ind. Cas. 940
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts24 Apr 1923
Bhowanidas Ramgobind Vs Harsukhdas Balkishendas
Calcutta High Court · 80 Ind. Cas. 510
High Courts20 Apr 1923
Ponthiram Joab Vs Emperor
Calcutta High Court · AIR 1924 Cal 196 : 76 Ind. Cas. 965
High Courts20 Apr 1923
Bhabani Prosad Moitra alias Doman Chandra Moitra Vs Hari Charan Bhattacharjee
Calcutta High Court · 73 Ind. Cas. 938
Penal Code, 1860 (IPC) — Section 426, 447
High Courts19 Apr 1923
Kedar Nath Dey Vs Mohamed Siddik and Others
Calcutta High Court · AIR 1924 Cal 455 : 73 Ind. Cas. 807
High Courts18 Apr 1923
Gladstone Wyllie and Co. Vs Joosub Peer Mahomed and Co.
Calcutta High Court · AIR 1924 Cal 117 : 77 Ind. Cas. 868
Arbitration Act, 1940 — Section 15Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts17 Apr 1923
Kashi Chandra Chakravarti Vs Priyanath Bakshi and Others
Calcutta High Court · AIR 1924 Cal 645 : 83 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts12 Apr 1923
Ramkamal Banik Saha Vs Syam Sundar Banik Saha
Calcutta High Court · AIR 1924 Cal 411
Limitation Act, 1908 — Article 120Specific Relief Act, 1877 — Section 42