High Courts11 Apr 1923
Bhupendra Kumar Chakraburty Vs Suraj Kanta Rai Chowdhury
Calcutta High Court · AIR 1924 Cal 128
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,521 of 3,203
High Courts11 Apr 1923
Sasi Kanta Acharyya Bahadur Vs Abdur Rahman Sarkar and Others
Calcutta High Court · AIR 1924 Cal 158
Land Acquisition Act, 1894 — Section 18
High Courts11 Apr 1923
Bhupendra Kumar Chakrabutty Vs Surjakanta Rai Chowdhury
Calcutta High Court · 76 Ind. Cas. 917
High Courts11 Apr 1923
Prohlad Chandra Chowdhury Vs Ramsaran Chowdhury and Another
Calcutta High Court · AIR 1924 Cal 420 : 81 Ind. Cas. 680
Evidence Act, 1872 — Section 155, 32(5)Guardians and Wards Act, 1890 — Section 30, 31
High Courts11 Apr 1923
Maharaja Sasi Kanta Acharyya Bahadur Vs Abdur Rahman Sarkar and Others
Calcutta High Court · 75 Ind. Cas. 203
Land Acquisition Act, 1894 — Section 18
High Courts10 Apr 1923
The Corporation of Calcutta Vs Bijoy Kumar and Others
Calcutta High Court · AIR 1924 Cal 334
Calcutta Municipal Act, 1923 — Section 408, 575
High Courts10 Apr 1923
Imperial Tobacco Company Ltd. Vs Albert Bonnan and Another
Calcutta High Court · AIR 1924 Cal 216
English Trade Marks Act, 1905 — Section 22
High Courts10 Apr 1923
Shermull and Others Vs The Corporation of Calcutta
Calcutta High Court · AIR 1923 Cal 725 : 77 Ind. Cas. 892
Calcutta Municipal Act, 1923 — Section 631Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts10 Apr 1923
Saudamini Dassya and Others Vs Secretary of State for India in Council and Others
Calcutta High Court · 77 Ind. Cas. 707
Bengal Alluvion and Diluvion Act, 1847 — Section 3
High Courts10 Apr 1923
Saudamini Dassya and Others Vs Secretary of State for India and Others
Calcutta High Court · AIR 1924 Cal 197
Bengal Alluvion and Diluvion Act, 1847 — Section 3
High Courts10 Apr 1923
Hari Chandana Joga Deva Vs Hindustan Co-operative Insurance Society Ltd.
Calcutta High Court · AIR 1925 Cal 690 : 90 Ind. Cas. 86
High Courts10 Apr 1923
Hari Chandana Joga Deya Vs Hindustan Co-Operative Insurance Society, Ltd.
Calcutta High Court · (1925) ILR (Cal) 239
High Courts10 Apr 1923
Pradyumna Kumar Mullik Vs Pramatha Nath Mullik
Calcutta High Court · AIR 1923 Cal 708 : 77 Ind. Cas. 833
Transfer of Property Act, 1882 — Section 11
High Courts10 Apr 1923
Chowdhury Mohammad Amin Vs Bijoy Chand Mahatab
Calcutta High Court · AIR 1923 Cal 732 : 75 Ind. Cas. 20
Bengal Patni Taluks Regulation, 1819 — Section 14
High Courts09 Apr 1923
Taraprasanna Sarkar and Another Vs Kalikamohan Sarkar and Others
Calcutta High Court · AIR 1924 Cal 80 : 75 Ind. Cas. 319
Civil Procedure Code, 1908 (CPC) — Section 151, 153
High Courts09 Apr 1923
Swarnamoyi and Another Vs Sourindra Nath Mitra and Others
Calcutta High Court · AIR 1925 Cal 1189
Evidence Act, 1872 — Section 90
High Courts01 Apr 1923
Remembrancer of Legal Affairs Vs Satish Chandra Roy and Others
Calcutta High Court · AIR 1924 Cal 975 : 83 Ind. Cas. 495
Criminal Procedure Code, 1898 (CrPC) — Section 342, 417Penal Code, 1860 (IPC) — Section 384
High Courts29 Mar 1923
Manindra Chandra Nandi Vs Kaulat Shaik and Legnu Mandal
Calcutta High Court · 79 Ind. Cas. 852
Bengal Tenancy Act, 1885 — Section 52
High Courts29 Mar 1923
Chand Mall Babu Vs Ban Behari Bose
Calcutta High Court · AIR 1924 Cal 209 : 74 Ind. Cas. 1021
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Contract Act, 1872 — Section 43, 44
High Courts29 Mar 1923
Surendra Nath and Others Vs Raja Reshee Case-Law and Others
Calcutta High Court · 79 Ind. Cas. 271