High Courts29 Mar 1923
Surendra Nath alias Kartick Chandra Ghose and Others Vs Raja Reshee Case Law and Others
Calcutta High Court · AIR 1924 Cal 139
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,522 of 3,203
High Courts28 Mar 1923
Roshan Ali and Another Vs Chandra Mohan Das
Calcutta High Court · AIR 1923 Cal 701 : 75 Ind. Cas. 447
Bengal Tenancy Act, 1885 — Section 49
High Courts27 Mar 1923
Joygunnessa Bibi Vs Majilullah Mamed Promanik and Others
Calcutta High Court · AIR 1924 Cal 1016
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Mar 1923
Hayatunessa Chowdhurani Vs Achia Khatun
Calcutta High Court · AIR 1924 Cal 131
High Courts24 Mar 1923
Tin Kari Bose and Others Vs Nogendra Prosad Basu and Others
Calcutta High Court · 77 Ind. Cas. 10
Bengal Tenancy Act, 1885 — Section 148Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts23 Mar 1923
Idol Sri Sri Gokul Nath Jiu Vs New Birbhum Coal Co., Ltd.
Calcutta High Court · AIR 1924 Cal 183
Court Fees Act, 1870 — Article 17(iii)
High Courts23 Mar 1923
Idol Sri Sri Gokul Nath Jin Vs The New Birbhum Coal Co.
Calcutta High Court · 80 Ind. Cas. 589
High Courts20 Mar 1923
Krishna Chandra Dey Vs W. Graham
Calcutta High Court · AIR 1923 Cal 694 : 75 Ind. Cas. 421
Specific Relief Act, 1877 — Section 14, 15, 16
High Courts20 Mar 1923
Santala Bewa and Others Vs Budaswari Dasi
Calcutta High Court · 75 Ind. Cas. 11
High Courts20 Mar 1923
Abinash Chandra Roy and Another Vs Fulchand Chaudhuri and Others
Calcutta High Court · AIR 1924 Cal 165
Contract Act, 1872 — Section 43
High Courts20 Mar 1923
Santala Bewa and Others Vs Badaswari Dasi
Calcutta High Court · AIR 1924 Cal 98
High Courts19 Mar 1923
Jogneswar Chatterjee and Others Vs Surendra Nath Chatterjee and Others
Calcutta High Court · AIR 1924 Cal 167 : 76 Ind. Cas. 343
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts15 Mar 1923
Govind Das Pity Vs Jardine Skinner and Co.
Calcutta High Court · 80 Ind. Cas. 849
High Courts15 Mar 1923
Lalit Mohan Bhattacharjee Vs Noni Lal Sarkar and Others
Calcutta High Court · AIR 1923 Cal 662 : 77 Ind. Cas. 816
Criminal Procedure Code, 1898 (CrPC) — Section 204
High Courts14 Mar 1923
Makbul Ahmed, Complainant Vs A.J.L. Allen
Calcutta High Court · (1923) 03 CAL CK 0025
High Courts13 Mar 1923
Radha Benode Mondal Vs Nitai Chand Sant and Others
Calcutta High Court · AIR 1924 Cal 185 : 76 Ind. Cas. 358
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts13 Mar 1923
Jadu Nath Haldar and Others Vs Manindra Nath Chandra and Others
Calcutta High Court · AIR 1923 Cal 689 : 80 Ind. Cas. 323
High Courts09 Mar 1923
Azizor Rahman Chaudhury Vs Ahidennessa Chaudhurani and Others
Calcutta High Court · AIR 1928 Cal 225
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Mar 1923
Sundermull Vs Ladhuram Kaluram
Calcutta High Court · AIR 1924 Cal 240
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts09 Mar 1923
Sundermull and Others Vs Ladhuram Kaluram
Calcutta High Court · 83 Ind. Cas. 757
Contract Act, 1872 — Section 73Transfer of Property Act, 1882 — Section 106