COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,524 of 3,203
Prasanna Chandra Majumdar Vs Upendra Nath Shaw
Calcutta High Court · AIR 1923 Cal 658 : 75 Ind. Cas. 362
Nagendra Chandra Dhar Vs Emperor
Calcutta High Court · AIR 1923 Cal 717 : 76 Ind. Cas. 430
Ganesh Sahu Vs Emperor
Calcutta High Court · 73 Ind. Cas. 931
Darajuddin Akanda and Another Vs Emperor
Calcutta High Court · AIR 1923 Cal 672 : 73 Ind. Cas. 936
Abedunnissa Bibi and Others Vs Isuf Ali Khan
Calcutta High Court · AIR 1924 Cal 142
Karali Charan Pal and Others Vs Ashutosh Nandi
Calcutta High Court · 75 Ind. Cas. 474
In Re: G.T. Williams
Calcutta High Court · AIR 1924 Cal 115
In Re: goods of G.T. Williams
Calcutta High Court · 75 Ind. Cas. 466
Bengal-Nagpur Railway Company, Limited Vs Firm Bal Mukunda Biseswar Lall
Calcutta High Court · AIR 1923 Cal 663 : 80 Ind. Cas. 200
Madhoram Raghumull and Another Vs The Official Assignee and Another
Calcutta High Court · AIR 1923 Cal 631 : 85 Ind. Cas. 984
Durgaram Bose and others Vs Tara Prosad Naik and others
Calcutta High Court · (1923) 02 CAL CK 0004
Srimati Nagendra Bala Choudhurani Vs Hon''ble Sir Bejoy Chand Mahatap Bahadur Maharaja Dhiraj of Burdwan and Another
Calcutta High Court · 74 Ind. Cas. 153
Pitambar Gain Vs Ramcharan Moral and Others
Calcutta High Court · AIR 1924 Cal 483
Pitambar Gain Vs Ram Charan Moral and Others
Calcutta High Court · 76 Ind. Cas. 365
Benoy Bhushan Roy Vs Dhirendra Nath Dey
Calcutta High Court · AIR 1924 Cal 415
Benoy Bhusan Roy Vs Dhirendra Nath De
Calcutta High Court · 74 Ind. Cas. 178
Prabhat Chandra Chatterji Vs Bijoy Chand Mahatap
Calcutta High Court · AIR 1924 Cal 84 : 75 Ind. Cas. 89
Lakshmi Narain Baijnath Vs Secretary of State for India
Calcutta High Court · AIR 1924 Cal 92
Lakshmi Narain Baijinath Vs The Secretary of State for India in Council
Calcutta High Court · 80 Ind. Cas. 279