High Courts08 Feb 1923Dismissed
Damodar Mandal Vs Karamat Ali (Khan)
Calcutta High Court · (1923) 02 CAL CK 0042
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,525 of 3,203
High Courts08 Feb 1923
Samsal Haq and Another Vs Abdul Kaim
Calcutta High Court · AIR 1923 Cal 567 : 76 Ind. Cas. 766
High Courts08 Feb 1923
Manadananda Jha and Others Vs Tarakananda Jha Panda and Others
Calcutta High Court · AIR 1924 Cal 330
High Courts08 Feb 1923
Hemangini Dassi and Others Vs Bhagwati Sundari Dassi and Others
Calcutta High Court · AIR 1923 Cal 685 : 75 Ind. Cas. 682
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts08 Feb 1923
Bhola Nath De Vs Naishimha Prosad and Others
Calcutta High Court · AIR 1923 Cal 552 : 76 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Feb 1923
Manadananda Jha and Others Vs Tarakananda Jha and Others
Calcutta High Court · 76 Ind. Cas. 220
High Courts06 Feb 1923
Tulsi Tolini Vs Emperor
Calcutta High Court · AIR 1923 Cal 596 : 72 Ind. Cas. 372
High Courts05 Feb 1923
Equitable Coal Company Limited Vs Bagala Sundari Debi
Calcutta High Court · AIR 1924 Cal 442
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 115
High Courts03 Feb 1923
Seodoyal Khemka and Others Vs Joharmull Manmull and Others
Calcutta High Court · 75 Ind. Cas. 81
Evidence Act, 1872 — Section 78(2)Limitation Act, 1963 — Article 177, 22
High Courts03 Feb 1923
Seodoyal Khemka and Another Vs Joharmull Manmull and Others
Calcutta High Court · AIR 1924 Cal 74
Evidence Act, 1872 — Section 78(2)Limitation Act, 1963 — Section 22
High Courts02 Feb 1923
Ramani Kanta Ray Vs Bhimnandan Singh and Others
Calcutta High Court · 85 Ind. Cas. 221
Evidence Act, 1872 — Section 90
High Courts02 Feb 1923
Rajendra Narain Chowdhury Vs Satish Chandra Chowdhury
Calcutta High Court · AIR 1924 Cal 233
High Courts02 Feb 1923
Ramani Kanta Ray Vs Bhimnandan Singh
Calcutta High Court · AIR 1924 Cal 82
Evidence Act, 1872 — Section 90
High Courts02 Feb 1923
Gour Mohan Dalui Vs Bansidhar Byas
Calcutta High Court · AIR 1923 Cal 598 : 71 Ind. Cas. 702
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts02 Feb 1923
Rajendra Narain Choudhury Vs Satish Chandra Choudhury and Others
Calcutta High Court · 77 Ind. Cas. 795
High Courts01 Feb 1923
Hanif Sheikh alias Hanif Mandal and Others Vs Jabani Mandal and Others
Calcutta High Court · 72 Ind. Cas. 367
High Courts01 Feb 1923
Kartikeswar Roy Vs Bansidhar Byas
Calcutta High Court · AIR 1923 Cal 594 : 76 Ind. Cas. 654
Penal Code, 1860 (IPC) — Section 380
High Courts01 Feb 1923
Mihir Lal Roy Vs Emperor
Calcutta High Court · AIR 1924 Cal 534 : 72 Ind. Cas. 370
High Courts01 Feb 1923
Hanif Sheikh and Others Vs Jabani Mandal and Others
Calcutta High Court · AIR 1924 Cal 540a
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts31 Jan 1923
Eusaf Ali Ahmad Khairaj and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 540 : 72 Ind. Cas. 68
Criminal Procedure Code, 1898 (CrPC) — Section 106(3)