High Courts17 Mar 1924
Chhadek Karikar Vs Sayad Ali Kaviraj and Others
Calcutta High Court · AIR 1925 Cal 1046 : 85 Ind. Cas. 979
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,498 of 3,204
High Courts17 Mar 1924
Sm. Taritbarani Dasi Vs Basumati Devi and Others
Calcutta High Court · AIR 1925 Cal 985 : 85 Ind. Cas. 953
High Courts17 Mar 1924
Probhas Kumar Ganguli and Another Vs Nithar Lal Ganguli and Others
Calcutta High Court · AIR 1924 Cal 1054 : 84 Ind. Cas. 278
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts17 Mar 1924
Jewan Ram Khettry Vs E.I. RY. Co.
Calcutta High Court · AIR 1925 Cal 108 : (1924) ILR (Cal) 861 : 84 Ind. Cas. 102
High Courts14 Mar 1924
Udoy Chand Panna Lal Vs Khetsidas Tilokchand
Calcutta High Court · AIR 1924 Cal 1025
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104
High Courts14 Mar 1924
Jadab Chandra Santra Vs Gopal Chandea Debnath
Calcutta High Court · 82 Ind. Cas. 94
High Courts14 Mar 1924
Jadab Chandra Santra Vs Gopal Chandra Debnath
Calcutta High Court · AIR 1924 Cal 837
High Courts14 Mar 1924
Udoy Chand Pannalal Vs Khetsidas Tilokchand
Calcutta High Court · (1924) ILR (Cal) 905
Civil Procedure Code, 1908 (CPC) — Section 104Letters Patent Act, 1865 — Clause 15
High Courts14 Mar 1924
Sarat Chandra Pal and Others Vs Mahammad Akbar and Others
Calcutta High Court · 86 Ind. Cas. 753
Bengal Tenancy Act, 1885 — Section 115
High Courts13 Mar 1924
Chhaganmull Agarwalla and Others Vs Amanathulla Mohammad Prodhan and Another
Calcutta High Court · AIR 1924 Cal 1010
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts13 Mar 1924
Jaha Baksha and Others Vs Abdul Latif and Another
Calcutta High Court · 79 Ind. Cas. 319
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 9
High Courts13 Mar 1924
Pranesh Chandra Sen and Others Vs Banwarilal Shaha
Calcutta High Court · AIR 1925 Cal 898
Bengal Tenancy Act, 1885 — Section 30(a), 31
High Courts13 Mar 1924
Jogesh Chandra Roy Vs Tazar Ali and Others
Calcutta High Court · AIR 1925 Cal 1238 : 85 Ind. Cas. 757
Bengal Tenancy Act, 1885 — Section 5(5)
High Courts13 Mar 1924
Jaha Baksho and Others Vs Abdul Latif and Another
Calcutta High Court · AIR 1925 Cal 500
High Courts13 Mar 1924
Chhagmull Agarwalla Vs Amanatulla Mahammad Prodhan
Calcutta High Court · (1924) ILR (Cal) 853
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Mar 1924
Chhaganmull Agarwalla and Others Vs Amanatulla Mohammad Prodhan and Another
Calcutta High Court · 83 Ind. Cas. 529
Civil Procedure Code, 1908 (CPC) — Section 2(12)Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts12 Mar 1924
Girish Chandra Pal Vs Baikuntha Nath Singha and Others
Calcutta High Court · AIR 1925 Cal 270
Specific Relief Act, 1877 — Section 9
High Courts12 Mar 1924
Abdul Mazid Mir and Others Vs Goshai Das Bachar and Others
Calcutta High Court · AIR 1925 Cal 461
High Courts12 Mar 1924
Hamid Ali and Others Vs Ram Charan Goldar and Others Abdul Mazid Mir and Others Vs Goshai Das Bachar and Others
Calcutta High Court · 79 Ind. Cas. 569
High Courts11 Mar 1924
Elahinewaz Khan Vs Biseswar Baisya and Others
Calcutta High Court · AIR 1925 Cal 175 : 79 Ind. Cas. 921
Limitation Act, 1963 — Section 5