High Courts04 Mar 1924
Patit Paban Ray and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 580 : 84 Ind. Cas. 849
Penal Code, 1860 (IPC) — Section 143, 144, 379
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,500 of 3,204
High Courts04 Mar 1924
Purosattam Vs Ram Das and Others
Calcutta High Court · AIR 1925 Cal 1031 : 85 Ind. Cas. 705
High Courts03 Mar 1924
Sri Sri Gopal Jew Thakur through Narendra Nath Mondal Vs Radha Binode Mondal and Others
Calcutta High Court · AIR 1925 Cal 996
High Courts03 Mar 1924
Kshitish Chandra Deb Roy Vs Emperor
Calcutta High Court · 82 Ind. Cas. 163
Contract Act, 1872 — Section 78Penal Code, 1860 (IPC) — Section 406
High Courts03 Mar 1924
Khitish Chandra Deb Roy Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 816
Contract Act, 1872 — Section 78Penal Code, 1860 (IPC) — Section 406
High Courts03 Mar 1924
Khitish Chandra Deb Roy Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 796
Penal Code, 1860 (IPC) — Section 406
High Courts03 Mar 1924
Abdul Mannaf Vs Sheikh Muslim
Calcutta High Court · AIR 1925 Cal 426 : 79 Ind. Cas. 978
Bengal Tenancy Act, 1885 — Section 52(6), 52(b)
High Courts03 Mar 1924
Naba Kumar Choudhury Vs S.S. Higheazany
Calcutta High Court · 79 Ind. Cas. 403
Limitation Act, 1963 — Section 22
High Courts03 Mar 1924
Naba Kumar Chowdhury Vs Higheazany
Calcutta High Court · AIR 1925 Cal 419 : (1924) ILR (Cal) 845
Limitation Act, 1963 — Section 22
High Courts01 Mar 1924
Sachhidananda Thakur Vs Mahes Chandra Das
Calcutta High Court · AIR 1924 Cal 345
Bengal Tenancy Act, 1885 — Section 105(3)Court Fees Act, 1870 — Section 5
High Courts28 Feb 1924
Shulachana Mazumdar and Others Vs Kali Bibi and Others
Calcutta High Court · AIR 1925 Cal 516 : 79 Ind. Cas. 317
Bengal Tenancy Act, 1885 — Section 85Specific Relief Act, 1877 — Section 23
High Courts28 Feb 1924
Kali Prosanna Bhaduri and Others Vs Rani Hemanta Kumari Debi and Others
Calcutta High Court · 79 Ind. Cas. 1038
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts28 Feb 1924
Paran Chandra Sow Vs Kanta Mohan Mullick and Others
Calcutta High Court · AIR 1924 Cal 875 : 83 Ind. Cas. 568
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Feb 1924
Kali Prosanna Bahaduri and Others Vs Rani Hemanta Kumari Debi and Others
Calcutta High Court · AIR 1924 Cal 977
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 99
High Courts28 Feb 1924
Bhola Nath Dutta Vs Radha Nath Biswas and Others
Calcutta High Court · AIR 1924 Cal 844
Criminal Procedure Code, 1898 (CrPC) — Section 47Easements Act, 1882 — Section 13
High Courts28 Feb 1924
Brajeswari Dasi Vs Rasik Chandra Ghosh and Another
Calcutta High Court · AIR 1925 Cal 739 : 85 Ind. Cas. 581
High Courts28 Feb 1924
Bhola Nath Dutt Vs Radha Nath Biswas
Calcutta High Court · (1924) ILR (Cal) 789
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Feb 1924
Bhola Nath Dutta Vs Radhanath Biswas and Others
Calcutta High Court · 78 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 47Easements Act, 1882 — Section 13
High Courts27 Feb 1924
Wajudi Pramanik Vs Mahomed Balai Morul
Calcutta High Court · AIR 1925 Cal 1032
High Courts27 Feb 1924
Jnendra Nath Roy Chowdhury and Others Vs Ram Ranjan Banerjee and Others
Calcutta High Court · AIR 1924 Cal 988